High Courts24 Aug 1987
Satnam Singh Vs Union of India and Others
Delhi High Court · (1987) 33 DLT 248
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 9(1)Constitution of India, 1950 — Article 22(5)
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 10 of 30
High Courts21 Aug 1987
Delhi Transport Corporation Vs Beant Kaur and Others
Delhi High Court · (1987) 2 ACC 421
High Courts21 Aug 1987
Vijay Srivastava Vs Mirahul Enterprises and Others
Delhi High Court · AIR 1988 Delhi 140 : (1987) ILR Delhi 51 : (1988) RLR 7
High Courts21 Aug 1987
Delhi Transport Corporation Vs Beant Kaw
Delhi High Court · (1988) ACJ 463 : (1987) RLR 537
High Courts19 Aug 1987
Sheela David Vs Lachhman Lal and Others
Delhi High Court · (1987) 14 DRJ 155
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts19 Aug 1987
Rajiv Aggarwal Vs New Delhi Municipal Committee
Delhi High Court · (1987) RLR 558
High Courts19 Aug 1987
K.K. Jajodia Vs State (C.B.I.)
Delhi High Court · (1988) CriLJ 968 : (1988) 1 Crimes 177 : (1987) 33 DLT 64
High Courts18 Aug 1987
Raghunath Sahai Vs Narain Singh and Another
Delhi High Court · (1987) 33 DLT 111
Delhi Rent Control Act, 1958 — Section 39
High Courts18 Aug 1987
Chand Sharma and Others Vs Lt. Governor of Delhi and Others
Delhi High Court · (1987) 33 DLT 164
High Courts18 Aug 1987
Commissioner of Income Tax Vs Orissa Cement Ltd.
Delhi High Court · (1988) 67 CTR 227 : (1988) 67 CTR 101 : (1988) 173 ITR 94
High Courts17 Aug 1987Dismissed
Devinder Kumar Wadhwa Vs Delhi Electric Supply Undertaking and others
Delhi High Court · AIR 1988 Delhi 236
High Courts17 Aug 1987
Pawan Kumar Vs The Delhi Administration
Delhi High Court · (1988) 2 RCR(Criminal) 421
High Courts17 Aug 1987
Abdul Jalil and Another Vs Union of India
Delhi High Court · (1987) 33 DLT 267
High Courts14 Aug 1987
Hari Krishan Sharma Vs Municipal Corporation of Delhi
Delhi High Court · (1988) 14 DRJ 134 : (1988) RLR 34
High Courts14 Aug 1987Allowed
Laxmi Kant Dixit Vs State and Another
Delhi High Court · (1987) 33 DLT 294 : (1988) 16 ECC 143 : (1988) 16 ECR 454 : (1987) 32 ELT 632
Criminal Procedure Code, 1973 (CrPC) — Section 482Customs Act, 1962 — Section 110Gold (Control) Act, 1968 — Section 85
High Courts14 Aug 1987
P.P. Kapur, Kaushalya Devi and S. Kapur Vs Delhi Development Authority
Delhi High Court · (1987) RLR 614
High Courts14 Aug 1987
Krishan Kumar Vs Dau Dayal Dwarka Dass and Others
Delhi High Court · (1987) 33 DLT 131 : (1988) 14 DRJ 29
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(1)Delhi Rent Control Act, 1958 — Section 15(1), 15(7)