High Courts13 Aug 1987
Durga Dass Sharma Vs Union of India and Others
Delhi High Court · (1987) 3 Crimes 579 : (1987) 33 DLT 173 : (1987) 32 ELT 652
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 11 of 30
High Courts13 Aug 1987
Asian Hotels Limited Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1987) 33 DLT 183 : (1988) 171 ITR 116
High Courts13 Aug 1987
Anjali Sarma Vs Council for The Indian School Certificate Examinations and Another
Delhi High Court · (1987) ILR Delhi 421
High Courts13 Aug 1987
Savitri Devi and Another Vs State and Another
Delhi High Court · (1987) ILR Delhi 319
High Courts13 Aug 1987
Rajendra Jaina Towers (P) Ltd. Vs Delhi Development Authority
Delhi High Court · (1987) 33 DLT 216 : (1988) 14 DRJ 125 : (1988) RLR 42
High Courts12 Aug 1987
Gurnir Singh Gill and Another Vs Saz International (P) Ltd. and Others
Delhi High Court · (1987) 62 CompCas 197 : (1988) 15 DRJ 358
High Courts12 Aug 1987Dismissed
Metal Forgings Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (1988) 14 ECR 146
Constitution of India, 1950 — Article 226
High Courts12 Aug 1987
Metal Forgungs Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (1987) 14 ECC 65 : (1987) 32 ELT 15 : (1987) ILR Delhi 218
High Courts12 Aug 1987
Commissioner of Income Tax Vs Dalmia Cement (Bharat) Ltd. (No. 2)
Delhi High Court · (1988) 67 CTR 15 : (1988) 173 ITR 89 : (1988) 36 TAXMAN 353
High Courts12 Aug 1987
Commissioner of Income Tax Vs Dalmia Cement Ltd. (No.3)
Delhi High Court · (1988) 173 ITR 91
High Courts12 Aug 1987
Commissioner of Income Tax Vs Dalmia Cement P. Ltd. (No. 4)
Delhi High Court · (1988) 173 ITR 92
High Courts12 Aug 1987
Union of India Vs Kameshwar Dubey and Others
Delhi High Court · (1987) 33 DLT 143 : (1988) 2 LLJ 302
High Courts11 Aug 1987Allowed
Rakesh Kumar Sehgal Vs Nem Chand
Delhi High Court · (1987) 33 DLT 34
Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts11 Aug 1987
Parmeet Singh Sawney Vs Dinesh Verma and another
Delhi High Court · (1988) 36 TAXMAN 122
High Courts11 Aug 1987
Parameet Singh Sawney Vs Dinesh Verma and Another
Delhi High Court · (1988) 1 Crimes 253 : (1987) 66 CTR 130 : (1987) 33 DLT 161 : (1988) 169 ITR 5
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 278B
High Courts11 Aug 1987
Om Prakash Vs State
Delhi High Court · (1988) 3 Crimes 279 : (1987) 33 DLT 128 : (1989) 1 RCR(Criminal) 134
High Courts11 Aug 1987
Hakim Sayed Hussain Vs V.K. Jain and Others
Delhi High Court · (1987) 33 DLT 203 : (1987) 13 DRJ 295
High Courts10 Aug 1987
Chand Ram Vs Lal Chand and Another
Delhi High Court · (1987) 3 Crimes 316 : (1987) 33 DLT 193 : (1988) 14 DRJ 181
High Courts10 Aug 1987
P. Susheelan Vs Commissioner and Secretary
Delhi High Court · (1988) CriLJ 1249
High Courts10 Aug 1987
N. Balakrishnan Vs M.N.C. Datta
Delhi High Court · (1987) 33 DLT 14
Delhi Rent Control Act, 1958 — Section 14(1)