High Courts27 Jul 1987
Narmita Kapur Vs Anil Kapur and Others
Delhi High Court · (1987) 32 DLT 385 : (1988) RLR 87
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 13 of 30
High Courts27 Jul 1987
Sapna Aggarwal and Others Vs Mohinder Singh and Another
Delhi High Court · (1987) 2 ACC 355 : (1987) ACJ 826
High Courts24 Jul 1987
Commissioner of Income Tax Vs Orissa Cement Limited
Delhi High Court · (1988) 171 ITR 72 : (1987) 35 TAXMAN 434
Income Tax Act, 1961 — Section 256(2), 37, 40A(2)
High Courts24 Jul 1987Dismissed
Rajeev Woollen Mills Vs Union of India and Others
Delhi High Court · AIR 1988 Delhi 180 : (1988) 1 Crimes 375 : (1987) 33 DLT 50 : (1988) 15 ECC 232 : (1987) 13 ECR 1075 : (1987) 31 ELT 639
High Courts24 Jul 1987Dismissed
Ariana Afghan Airlines Ltd. Vs K.S. Sidhu and Others
Delhi High Court · (1994) 3 LLJ 166
Industrial Disputes Act, 1947 — Section 2A
High Courts23 Jul 1987
The Sant Nirankari Mandal and Others Vs Delhi School Tribunal and Another
Delhi High Court · (1987) ILR Delhi 311 : (1989) LabIC 740
High Courts23 Jul 1987
Commissioner of Income Tax Vs Free Wheel India Ltd.
Delhi High Court · (1988) 36 TAXMAN 141
Income Tax Act, 1961 — Section 253(4), 254(2), 254(3), 271(1)(c), 275
High Courts23 Jul 1987
Scooters India Ltd. Vs Java Hind Industries Ltd.
Delhi High Court · AIR 1988 Delhi 82 : (1988) 1 ARBLR 255 : (1987) 33 DLT 298
High Courts22 Jul 1987
Commissioner of Income Tax Vs B.P. Mandelia
Delhi High Court · (1987) 174 ITR 198
High Courts22 Jul 1987
Darvesh Bhargava Vs Pushpa Kapur and Another
Delhi High Court · (1987) 33 DLT 19 : (1988) 14 DRJ 47
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts22 Jul 1987
Manno Devi and Others Vs Dhan Singh and Others
Delhi High Court · (1987) 2 ACC 239 : (1988) ACJ 620
High Courts22 Jul 1987
S.S. International and Another Vs Union of India and Others
Delhi High Court · AIR 1988 Delhi 196 : (1987) 2 ARBLR 10 : (1987) 33 DLT 47 : (1987) 14 ECC 77 : (1989) 44 ELT 440
High Courts20 Jul 1987
H.B. Kapoor Vs Kehar Surgical and Allied Products (P.) Ltd.
Delhi High Court · (1988) 14 DRJ 113
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts17 Jul 1987
Taj Singh Vs State (Delhi Admn.)
Delhi High Court · (1988) CriLJ 1634 : (1987) 3 Crimes 358 : (1987) 33 DLT 3(1) : (1988) 2 RCR(Criminal) 313 : (1987) RLR 460
High Courts15 Jul 1987
Ujagar Singh etc. Vs Colour Chemical Ltd.
Delhi High Court · (1987) 33 DLT 26
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts14 Jul 1987
Gloria Chemicals Vs R.K. Cables and Others
Delhi High Court · AIR 1988 Delhi 213 : (1988) 14 DRJ 39
High Courts14 Jul 1987
Commissioner of Income Tax Vs J.K. Synthetics Ltd.
Delhi High Court · (1987) 66 CTR 113 : (1988) 172 ITR 390 : (1988) 36 TAXMAN 112
Income Tax Act, 1961 — Section 256(2), 35, 37(3)Income Tax Rules, 1962 — Rule 117A, 40
High Courts13 Jul 1987
Commissioner of Income Tax Vs Mahabir Parshad Prem Chand
Delhi High Court · (1988) 174 ITR 166
Income Tax Act, 1961 — Section 256(2)