High Courts13 Jul 1987
Shamlal and Co. Vs Commissioner of Income Tax
Delhi High Court · (1988) 174 ITR 148
Income Tax Act, 1961 — Section 149(3), 256(1), 256(2)
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 14 of 30
High Courts13 Jul 1987
Commissioner of Income Tax Vs Acme Properties (P.) Ltd.
Delhi High Court · (1987) 174 ITR 143
High Courts13 Jul 1987
Krishna and Company Vs Union of India and others
Delhi High Court · (1988) 15 ECC 432 : (1987) 31 ELT 884
High Courts13 Jul 1987Dismissed
Krishana and Co. Vs The Union of India (UOI) and Others
Delhi High Court · (1988) 14 ECR 135
High Courts10 Jul 1987
Navjivan Co-operative House Building Society Ltd. Vs Delhi Co-operative Tribunal and Others
Delhi High Court · (1987) ILR Delhi 323
High Courts10 Jul 1987Dismissed
Dr. Mrs. Pari Hingorani Vs Mrs. Shakuntala and others
Delhi High Court · AIR 1987 Delhi 307
Specific Relief Act, 1963 — Section 41, 41(b)Succession Act, 1925 — Section 151, 222, 232, 234, 270
High Courts10 Jul 1987
M.G. Aggarwal Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1987) 32 DLT 394
High Courts10 Jul 1987
State of Andhra Pradesh Vs M. Janakiramaiah
Delhi High Court · (1987) 33 DLT 36
High Courts06 Jul 1987Allowed
John Richard Brady and Others Vs Chemical Process Equipments P. Ltd. and Another
Delhi High Court · AIR 1987 Delhi 372
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Copyright Act, 1957 — Section 40, 55, 62(7)
High Courts01 Jul 1987
Delhi Development Authority Flats App. Association Vs Delhi Development Authority
Delhi High Court · (1987) 32 DLT 378 : (1987) RLR 514
High Courts01 Jun 1987
Ram Sarup Vs The State and Others
Delhi High Court · (1987) 32 DLT 329 : (1987) 2 RCR(Criminal) 512
Constitution of India, 1950 — Article 226
High Courts01 Jun 1987
Kuldip Singh Vs Union of India and Others
Delhi High Court · (1987) ILR Delhi 327
High Courts01 Jun 1987
Vikas Vihar Co-operative Group Housing Society Ltd. Vs Union of India and Others
Delhi High Court · (1987) 32 DLT 229 : (1987) RLR 377
Constitution of India, 1950 — Article 14Delhi Development Act, 1957 — Section 21
High Courts27 May 1987
Bhawani Investments Pvt. Ltd. Vs Shree Properties and Another
Delhi High Court · (1987) 32 DLT 397
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts27 May 1987
Balak Ram Gupta Vs Union of India (UOI)
Delhi High Court · AIR 1987 Delhi 239 : (2005) 117 DLT 753
Land Acquisition Act, 1894 — Section 17, 4, 5A, 6
High Courts27 May 1987
Dechin Bisht Vs Union of India and Others Tashi Chambel Vs Union of India and Others
Delhi High Court · (1988) ILR Delhi 87
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts27 May 1987
Vijaya Kumar Gujral Vs Union of India and others
Delhi High Court · (1988) CriLJ 1198 : (1988) 14 DRJ 14 : (1988) ILR Delhi 38 : (1988) 2 RCR(Criminal) 195