High Courts24 Nov 1987
Rattan Mala Jain and Others Vs Prem Chand Jain and Others
Delhi High Court · (1988) 34 DLT 50
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 3 of 30
High Courts23 Nov 1987
Ever Green Enterprises Vs B.M. Auto India
Delhi High Court · (1988) 34 DLT 168
High Courts23 Nov 1987
Sham Lal Bhalla Vs T.S. Bhalla
Delhi High Court · (1987) 2 ARBLR 359 : (1988) 34 DLT 179
High Courts23 Nov 1987
Sunil Vasudeva and Others Vs Delhi Development Authority
Delhi High Court · AIR 1988 Delhi 184 : (1988) 34 DLT 37(1) : (1988) 14 DRJ 170 : (1988) RLR 23
High Courts23 Nov 1987
R.B. Kapoor Vs Manek N. Dastur
Delhi High Court · AIR 1988 Delhi 257 : (1988) 14 DRJ 201
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts20 Nov 1987
P.K. Nangia Vs The Land and Development Officer, New Delhi and Another
Delhi High Court · AIR 1988 Delhi 260 : (1988) 14 DRJ 112
High Courts19 Nov 1987
Nisha Gupta Vs Dolphin Builders and Another
Delhi High Court · (1988) 34 DLT 210
High Courts19 Nov 1987
Allahabad Bank Vs Commissioner of Sales Tax and others
Delhi High Court · (1988) 71 STC 132
High Courts17 Nov 1987
Kuldip Singh and Sugga Engg. Works (P) Ltd. and Others Vs State and Another
Delhi High Court · (1988) 34 DLT 11 : (1988) 14 DRJ 97 : (1988) 2 RCR(Criminal) 601
Companies Act, 1956 — Section 159Criminal Procedure Code, 1973 (CrPC) — Section 468
High Courts17 Nov 1987
Sugga Engineering Works (P.) Ltd. and others (Cr. M. (M) Nos. 576 And 577 Of 1987) Vs State and another
Delhi High Court · (1990) 68 CompCas 625 : (1988) 14 DRJ 97(2)
High Courts16 Nov 1987
R.K. Gupta Vs The Dean, University of Delhi
Delhi High Court · AIR 1988 Delhi 261
High Courts16 Nov 1987
Sir Sobha Singh and Sons (P) Ltd. Vs New Delhi Municipal Committee
Delhi High Court · (1988) 34 DLT 91 : (1988) 14 DRJ 287 : (1988) RLR 126
High Courts13 Nov 1987
Delite Cinema Vs Municipal Corporation of Delhi and another
Delhi High Court · (1988) 14 DRJ 104 : (1988) 172 ITR 208 : (1988) 68 STC 382
High Courts12 Nov 1987
B.R. Malhotra Vs M.R. Kukreja
Delhi High Court · (1988) 34 DLT 147
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts10 Nov 1987
Delhi State Co-operative Bank Ltd. Vs R.C. Yaduvanshi and Another
Delhi High Court · (1988) 34 DLT 258 : (1988) 14 DRJ 194
High Courts10 Nov 1987Dismissed
Smt. Anita Vs Rajiv Goswami and Another
Delhi High Court · (1987) 11 DEL CK 0038
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Hindu Marriage Act, 1955 — Section 27Hindu Marriage Rules, 1979 — Rule 7