High Courts30 Sept 2026Disposed Of
M/s Gorki Contractors And Engineers Vs MTNL & Ors
Delhi High Court · (2026) 09 DEL CK 5818
Arbitration and Conciliation Act, 1996-Sections 14, 15, 29A(3), 29A, 12(2)
COURT ARCHIVE
Delhi High Court judgments, 2026
6,980 judgments · page 5 of 349
High Courts30 Sept 2026Disposed Of
Fateh Education Consulting Private Limited Vs Delhi Metro Rail Corporation Ltd
Delhi High Court · (2026) 09 DEL CK 5817
Arbitration and Conciliation Act, 1996-Section 9, 17
High Courts30 Sept 2026Allowed
Parwati Vs Union Of India
Delhi High Court · (2026) 09 DEL CK 5816
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Sections 123(c)(2), 124-A
High Courts30 Sept 2026Allowed
M/S Livguard Energy Technologies Private Limited Vs Arihant Enterprises
Delhi High Court · (2026) 09 DEL CK 5815
Arbitration and Conciliation Act, 1996-Section 29A(4), 29A(5)
High Courts29 Sept 2026Disposed Of
Directorate Of Enforcement Vs Greenopolis Welfare Confederation & Anr
Delhi High Court · (2026) 09 DEL CK 5279
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 528Constitution of India-Article 32, 141, 226Indian Penal Code, 1860-Section 406, 420, 467, 468, 471, 120B
High Courts29 Sept 2026Disposed Of
Parag Garg Vs Commissioner, Adjudication, CGST Delhi West & Anr.
Delhi High Court · (2026) 09 DEL CK 5275
Central Goods and Services Act, 2017-Section 2(84), 2(94), 2(107), 10, 20, 22, 24, 25, 51, 52, 73, 74, 83, 107, 108, 111, 122(1), 122(1A), 122(1-B), 122(2), 122(3), 125, 132, 132(1)Finance Act, 2020-Section 126Constitution of India-Article 20(1), 226
High Courts29 Sept 2026Disposed Of
Shambhu Nath Sharma & Anr. Vs UOI & Anr.
Delhi High Court · 2023 INSC 940
Land Acquisition Act, 1894-Section 4, 6, 18, 18(1), 23(1A), 23(2), 34Delhi Municipal Corporation Act, 1957-Section 507(A)
High Courts29 Sept 2026
Akshay Jha Vs Central Bureau Of Investigation & Ors.
Delhi High Court · (2026) 09 DEL CK 5270
Code of Criminal Procedure, 1973-Section 482, 216, 320Indian Penal Code, 1860-Section 409, 120-B
High Courts29 Sept 2026Disposed Of
Hammad Ahmed Vs Abdul Majeed & Ors.
Delhi High Court · (2026) 09 DEL CK 5269
CPC-Section 151, 47, Order XXIIncome Tax Act, 1961-Section 12A(ac)Arbitration and Conciliation Act, 1996-Section 9, 17
High Courts29 Sept 2026Partly Allowed
Binoy Thomas & Ors. Vs National Real Estate Development Council & Ors.
Delhi High Court · (2026) 09 DEL CK 5266
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, Section 151
High Courts29 Sept 2026Disposed Of
Dhruv Medicos Pvt Ltd Vs Deputy Commissioner, Central Gst Circle 5, Audit-I, Delhi & Ors.
Delhi High Court · (2026) 09 DEL CK 5265
Central Goods and Services Tax Act, 2017-Section 74Central Goods and Services Tax Rules, 2017-Rule 101(4)
High Courts29 Sept 2026
Smt Nirmala Devi Garg & Ors. Vs Municipal Corporation Of Delhi
Delhi High Court · (2026) 09 DEL CK 5263
Delhi Municipal Corporation Act, 1957-Section 346, 348, 349
High Courts29 Sept 2026Disposed Of
Consolidated Construction Consortium Ltd Vs Oil And Natural Gas Corporation Ltd
Delhi High Court · (2026) 09 DEL CK 5262
Arbitration and Conciliation Act, 1996-Section 9, 34, 36, 36(1), 36(2), 36(3)Code of Civil Procedure, 1908-Order XXIArbitration and Conciliation (Amendment) Act, 2015
High Courts29 Sept 2026Allowed
Hemkunt Foundation Thr. Its Trustee Smt Natasha Ahluwalia Vs State NCT Of Delhi
Delhi High Court · (2026) 09 DEL CK 5813
Code of Criminal Procedure-Section 482, 156(1), 155(2), Chapter XIVIndian Penal Code, 1860-Section 405, 406, 415, 420, 120BPrevention of Money Laundering Act, 2002
High Courts29 Sept 2026Allowed
Mr X Vs State NCT Of Delhi
Delhi High Court · (2026) 09 DEL CK 5812
BNS-Section 112(2)/317(2)/318(4)/61(2)
High Courts29 Sept 2026
Malcolm John Campbell Vs The Robbins Co. & Anr.
Delhi High Court · (2026) 09 DEL CK 5811
Civil Procedure Code, 1908-Order XIV Rule 5
High Courts29 Sept 2026Allowed
Smt. Mamta Vs Union Of India
Delhi High Court · (2026) 09 DEL CK 5810
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 2(29), 123(c)(2), 124-A
High Courts29 Sept 2026Dismissed
Jagdish Kumar Arora Vs Dinesh Mittal & Anr.
Delhi High Court · (2026) 09 DEL CK 5809
Code of Civil Procedure, 1908-Section 96, Order XII Rule 6, II Rule 2, VII Rule 11TP Act-Section 105, 107
High Courts29 Sept 2026Dismissed
S. Satinder Pal Singh Vs Smt. Maninder Kaur & Anr.
Delhi High Court · (2026) 09 DEL CK 5808
Code of Civil Procedure, 1908-Section 96Indian Partnership Act, 1932-Section 69Indian Arbitration Act, 1940-Sections 14, 17
High Courts29 Sept 2026Dismissed
Dinesh Chand Upadhyay & Ors. Vs State/NCT of Delhi & Ors.
Delhi High Court · (2026) 09 DEL CK 5807
IPC-Section 323, 354, 354B, 506, 509, 34