High Courts29 Sept 2026Dismissed
Vishal @ Paiwala Vs State Govt Of NCT Of Delhi
Delhi High Court · (2026) 09 DEL CK 5806
BNS-Section 103(1), 109(1), 333, 3(5), 238, 324, 190Arms Act-Section 25, 27
COURT ARCHIVE
Delhi High Court judgments, 2026
6,980 judgments · page 6 of 349
High Courts29 Sept 2026Dismissed
Rajender Kumar & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 09 DEL CK 5805
IPC-Section 323, 354, 354B, 451, 506, 509, 34
High Courts29 Sept 2026Dismissed
Robin Kumar & Ors. Vs The State & Anr.
Delhi High Court · (2026) 09 DEL CK 5804
IPC-Section 498A, 406, 34Dowry Prohibition Act-Section 4
High Courts28 Sept 2026Dismissed
Shri B.B. Patel Vs Smt. Daya Wati (Since Deceased) & Anr.
Delhi High Court · (2026) 09 DEL CK 6715
Code of Civil Procedure, 1908-Section 100, Order VII Rule 11Delhi Rent Control Act, 1958-Section 6, 6A, 14(1)(a), 14(1)(j), 50Specific Relief Act, 1963-Section 16, 34, 38
High Courts28 Sept 2026Dismissed
Shashi Verma Vs Ram Babu Verma & Ors.
Delhi High Court · (2026) 09 DEL CK 4887
Code of Civil Procedure, 1908-Section 96Indian Evidence Act-Section 65-B
High Courts28 Sept 2026Allowed
Wello Retail Pvt Ltd Vs Sant Parmanand Blind Relief Mission
Delhi High Court · (2026) 09 DEL CK 4891
Arbitration and Conciliation Act, 1996-Section 9, 17, 31A, 37, 37(2)(b)
High Courts28 Sept 2026Disposed Of
Religare Finvest Limited Vs Edisons Infrapower And Multiventures Private Limited & Anr.
Delhi High Court · (2026) 09 DEL CK 4889
Arbitration and Conciliation Act, 1996-Section 29A(4), 29A(5), 34, 29A
High Courts25 Sept 2026Disposed Of
Suba Hotels Limited Formerly Hotel Suba Star Private Limited Vs M/S. Dreamland Fun World & Anr.
Delhi High Court · (2026) 09 DEL CK 4869
Arbitration and Conciliation Act, 1996-Sections 11(5), 11(6), 11, 12(2)
High Courts25 Sept 2026
Anupam Gupta Vs Hershit Kumar Gupta
Delhi High Court · (2026) 09 DEL CK 4763
Code of Civil Procedure, 1908-Order VII Rule 11, VIII Rule 1Arbitration and Conciliation Act, 1996-Section 23(4), 29A, 11(6)Commercial Courts Act, 2015-Section 12A
High Courts25 Sept 2026Dismissed
Hasmat Ali Vs State NCT Of Delhi
Delhi High Court · (2026) 09 DEL CK 4762
Indian Penal Code, 1860-Section 302, 364, 34, 498-ACode of Criminal Procedure, 1973-Section 313, 161Indian Evidence Act, 1872-Section 106, 27
High Courts25 Sept 2026Disposed Of
Abhay Kumar Yadav @ Pintu & Anr. Vs The State Govt Of NCT Of Delhi
Delhi High Court · (2026) 09 DEL CK 4761
Indian Penal Code, 1860-Sections 370, 366B, 120BImmoral Traffic (Prevention) Act, 1956-Sections 3, 4, 5Constitution of India-Article 20(2)
High Courts25 Sept 2026Partly Allowed
Vinod Prajapati @ Bhola Prajapati Vs The State Of NCT Of Delhi
Delhi High Court · (2026) 09 DEL CK 4760
Indian Penal Code, 1860-Sections 302, 460, 394, 34Juvenile Justice (Care and Protection of Children) Act, 2000-Sections 2(k), 2(l), 7A, 15(1), 20, 49, 64Juvenile Justice Act, 1986-Section 2(h)
High Courts25 Sept 2026Disposed Of
Indian Bank Vs Bank Of Baroda & Ors.
Delhi High Court · (2026) 09 DEL CK 4759
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 12(2)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 11
High Courts25 Sept 2026Disposed Of
Sidhi Vinayak Infratech Pvt Ltd Vs M/s BPTP Ltd
Delhi High Court · (2026) 09 DEL CK 4758
Arbitration & Conciliation Act, 1996-Sections 11(5), 11(6), 21, 12DIAC (Administrative Cost and Arbitrator’s fees) Rules 2018
High Courts25 Sept 2026Dismissed
Ankit Mer Vs Union Of India & Ors.
Delhi High Court · (2026) 09 DEL CK 4757
Constitution of India-Articles 14, 21, 226
High Courts25 Sept 2026Dismissed
M/s Ahluwalia Contracts (India) Limited (ACIL) Vs Airports Authority Of India (AAI)
Delhi High Court · 2026 INSC 6
Arbitration and Conciliation Act, 1996-Section 4, 7, 12(1)(b), 12(4), 12(5), 13(2), 16(2), 34, 37, Fifth and Sixth Schedules, Seventh ScheduleArbitration and Conciliation (Amendment) Act, 2015Contract Act, 1872-Section 9
High Courts25 Sept 2026Disposed Of
Jaiwanti Vs Union Of India & Ors.
Delhi High Court · (2026) 09 DEL CK 4868
Central Goods and Services Tax Act, 2017-Section 93, 93(1), 93(1)(a), 93(1)(b), Explanation 1(ii) to Section 74, 107, 107(1), 107(4), 122, 122(1) (clauses (i) to (xxi)), 122(3)(a), 126, 126(3), 169Integrated Goods and Services Tax Act, 2017-Section 20Insolvency and Bankruptcy Code, 2016
High Courts25 Sept 2026Disposed Of
Shri Sidhi Vinayak Infratech Private Limited Vs M/s. BPTP Ltd
Delhi High Court · (2026) 09 DEL CK 4755
Arbitration & Conciliation Act, 1996-Sections 11(5), 11(6), 21, 12DIAC (Administrative Cost and Arbitrator's fees) Rules 2018
High Courts25 Sept 2026Disposed Of
Chandrasen Singh, Proprietor, Sunshine Finishes Vs M/s BPTP Ltd
Delhi High Court · (2026) 09 DEL CK 4754
Arbitration & Conciliation Act, 1996-Section 11(5), 11(6), 21, 12
High Courts25 Sept 2026Disposed Of
Kissandhan Agri Financial Services Private Ltd Vs Up Money Limited & Ors.
Delhi High Court · (2026) 09 DEL CK 4753
Arbitration and Conciliation Act, 1996-Section 9, 12(2), 17