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Delhi High Court judgments, 1977

176 judgments · page 7 of 9

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High Courts20 Apr 1977

Ram Narain Khanna Vs S. Ishar Singh

Delhi High Court · (1977) ILR Delhi 139 : (1977) RLR 549

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High Courts19 Apr 1977

Official Liquidator, Milan Chit Fund and Finance P. Ltd. Vs Joginder Singh Kohli and Others

Delhi High Court · (1978) 48 CompCas 357

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High Courts19 Apr 1977

Ram Avtar Vs Municipal Corporation

Delhi High Court · (1977) RLR 311

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High Courts18 Apr 1977

R.C. Sharma and Others Vs Union of India and Others

Delhi High Court · (1978) ILR Delhi 175

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High Courts15 Apr 1977

Bhagwanti and Others Vs Shiv Dei and Another

Delhi High Court · (1977) ILR Delhi 761

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High Courts15 Apr 1977

Kamal Kishore Chopra Vs O.P. Dwedi and Another

Delhi High Court · (1977) ILR Delhi 776

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High Courts15 Apr 1977

Kanwal Kishore Chopra Vs O.P. Diwedi and Another

Delhi High Court · AIR 1978 Delhi 53

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High Courts12 Apr 1977

Hardwari Lal Verma Vs The Estate Officer and Others

Delhi High Court · AIR 1977 Delhi 268

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High Courts12 Apr 1977

Yogesh Sharma and Others Vs Devi Dayal Ors.

Delhi High Court · AIR 1977 Delhi 270 : (1977) 13 DLT 122 : (1978) 1 ILR Delhi 115 : (1977) RLR 386

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High Courts11 Apr 1977

Saeedan Vs Jwala Parshad

Delhi High Court · (1977) RLR 475

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High Courts04 Apr 1977

S.S. Bhagat and Others Vs N.S. Ahluwalia

Delhi High Court · AIR 1978 Delhi 14 : (1977) 2 ILR Delhi 485 : (1977) RLR 404

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High Courts04 Apr 1977

Kahan Chand Makan Vs B.S. Bhambri

Delhi High Court · AIR 1977 Delhi 247 : (1977) ILR Delhi 705

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High Courts30 Mar 1977

S.B. Lall and Another Vs Registrar of Co-operative Societies, New Delhi and Another

Delhi High Court · AIR 1977 Delhi 236 : (1977) 13 DLT 232 : (1977) ILR Delhi 164

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High Courts28 Mar 1977

Raj Hans Press Vs Labour Court and Others

Delhi High Court · (1977) 2 LLJ 524

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High Courts25 Mar 1977

Raj Parkash Vs Mangat Ram Chowdhry and Others

Delhi High Court · AIR 1978 Delhi 1 : (1977) ILR Delhi 412 : (1977) RLR 440

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High Courts24 Mar 1977

Hari Chand and Raj Pal Vs State

Delhi High Court · (1977) ILR Delhi 367

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High Courts24 Mar 1977

Atma Ram Vs State

Delhi High Court · (1977) ILR Delhi 718

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High Courts23 Mar 1977

Vishal Builders (P) Ltd. Vs Delhi Development Authority

Delhi High Court · (1977) ILR Delhi 724 : (1977) RLR 347

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High Courts22 Mar 1977

Shri 108 Swami Ganesh Dass Ji Udasin Vs Chief Settlement Commissioner and Another

Delhi High Court · (1977) ILR Delhi 171

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High Courts21 Mar 1977

Ramjas Foundation Vs Union of India and Others

Delhi High Court · AIR 1977 Delhi 261 : (1978) 14 DLT 45 : (1977) 2 ILR Delhi 372 : (1977) ILR Delhi 371

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