COURT ARCHIVE
Delhi High Court judgments, 1977
176 judgments · page 5 of 9
High Courts29 Jul 1977
Devendra Kumar Shukla Vs Union of India and Others
Delhi High Court · (1977) ILR Delhi 538
High Courts29 Jul 1977Allowed
Manohar Singh and Others Vs Municipal Corporation of Delhi
Delhi High Court · (1978) 14 DLT 37 : (1978) ILR Delhi 53
High Courts28 Jul 1977
K.K. Sarin Vs Meenakshi Datta Ghosh and Another
Delhi High Court · (1978) ILR Delhi 178
High Courts27 Jul 1977
Forasol Vs Oil and Natural Gas Commission
Delhi High Court · AIR 1978 Delhi 35 : (1977) ILR Delhi 501
High Courts27 Jul 1977
Union of India Vs Mohd. Ahmed
Delhi High Court · (1978) CriLJ 1280 : (1978) ILR Delhi 225 : (1978) LabIC 2026
High Courts21 Jul 1977
Mahabir Prasad Vs V.K. Duggal and Others
Delhi High Court · (1977) ILR Delhi 605
High Courts15 Jul 1977
L. Bansi Dhar and Sons Vs The Commissioner of Income Tax
Delhi High Court · (1977) 2 ILR Delhi 393 : (1977) ILR Delhi 393 : (1978) 111 ITR 330
High Courts12 Jul 1977
Devi Singh Vs Chaman Lal Itorora
Delhi High Court · (1978) ILR Delhi 782 : (1977) RLR 566
High Courts27 May 1977
Canteen Employees of the Central Ordnance Depot Vs Central Govt. and Others
Delhi High Court · (1978) 1 LLJ 296
High Courts27 May 1977
Raza Sugar Co. Ltd. and Buland Sugar Co. Ltd. Vs Commissioner of Income Tax (Central)
Delhi High Court · (1981) 130 ITR 421
High Courts27 May 1977
Rail Chand Vs Alal Chand and Others
Delhi High Court · (1977) 13 DLT 153 : (1978) 1 ILR Delhi 229
High Courts27 May 1977
B.K. Khanna Vs K.N. Khanna and Others
Delhi High Court · AIR 1978 Delhi 48 : (1977) 2 ILR Delhi 492
High Courts24 May 1977
Bharat Singh Vs Sheo Parshad Giani Ram and Others
Delhi High Court · AIR 1978 Delhi 122 : (1977) ILR Delhi 695