High Courts23 May 1977
K.R. Tahiliani Vs Union of India and Another
Delhi High Court · (1978) ILR Delhi 107 : (1978) LabIC 463
COURT ARCHIVE
Delhi High Court judgments, 1977
176 judgments · page 6 of 9
High Courts19 May 1977
The Refugees Co-operative Housing Society Ltd. Vs Harbans Singh Bhasin and Others
Delhi High Court · (1977) 13 DLT 237 : (1977) 2 ILR Delhi 632
High Courts18 May 1977
Indian Oxygen Ltd. Vs Industrial Tribunal and Others
Delhi High Court · (1978) 1 LLJ 302
High Courts18 May 1977
Siri Krishan Bhardwaj Vs Manohar Lal Gupta and Another
Delhi High Court · AIR 1977 Delhi 226 : (1977) 2 ILR Delhi 436 : (1977) RLR 378
High Courts17 May 1977
Delhi Transport Corporation Vs D.D. Gupta and Another
Delhi High Court · (1978) 1 LLJ 122
High Courts17 May 1977
Gandhi Harijan Ucchtar Madhymik Vidyalaya and Others Vs Director of Education, Delhi Administration, Delhi and Others
Delhi High Court · AIR 1977 Delhi 240
High Courts17 May 1977
Abdul Majid and Others Vs The State (Delhi Administration)
Delhi High Court · (1978) CriLJ 239
High Courts13 May 1977
The Commissioner of Income Tax Vs Memo Devi
Delhi High Court · (1977) ILR Delhi 1 : (1978) 113 ITR 335
High Courts10 May 1977
Salwan Construction Co. Vs Union of India
Delhi High Court · (1977) ILR Delhi 748
High Courts05 May 1977
Central Bank of India Vs Current Transport Finance (P) Ltd.
Delhi High Court · (1977) CriLJ 266 : (1977) 13 DLT 164 : (1978) 1 ILR Delhi 233 : (1978) RLR 34
High Courts03 May 1977
B.R. Kundra and Others Vs Motion Pictures Association and Others
Delhi High Court · (1978) 48 CompCas 536 : (1977) 13 DLT 176
High Courts27 Apr 1977
Century Traders Vs Roshan Lal Duggar Co.
Delhi High Court · AIR 1978 Delhi 250 : (1979) 15 DLT 269 : (1977) 2 ILR Delhi 709
High Courts26 Apr 1977
Union of India Vs Harbans Lal Jain
Delhi High Court · (1977) ILR Delhi 330 : (1977) RLR 422
High Courts25 Apr 1977
Official Liquidator of Security and Finance P. Ltd. Vs Pushpawati Puri
Delhi High Court · (1978) 48 CompCas 385 : (1977) RLR 391
High Courts25 Apr 1977
Mohinder Singh Gill and Another Vs Chief Election Commissioner and Others
Delhi High Court · (1977) ILR Delhi 265
High Courts20 Apr 1977
Union of India Vs Bharat Engineering Corporation
Delhi High Court · (1977) ILR Delhi 57 : (1977) RLR 499