COURT ARCHIVE
Delhi High Court judgments, 1977
176 judgments · page 8 of 9
S.P. Sood Vs The Registrar of Companies, Delhi
Delhi High Court · (1978) 48 CompCas 98 : (1977) ILR Delhi 474
Chander Bhan Sharma Vs Delhi Administration and Others
Delhi High Court · (1977) ILR Delhi 188
Tara Chand Vs Ganga Ram and Others
Delhi High Court · AIR 1978 Delhi 58 : (1977) ILR Delhi 600
V.K. Aggarwal Vs University of Delhi and Others
Delhi High Court · (1977) ILR Delhi 355 : (1978) LabIC 561 : (1977) RLR 525
Om Prakash Khaitan Vs Shree Keshariya Investment Ltd and Others
Delhi High Court · (1978) 48 CompCas 85 : (1977) 13 DLT 382 : (1977) 2 ILR Delhi 470
Baburao Chandavar and Others Vs The State
Delhi High Court · (1977) CriLJ 1980
Saiyed Mushtaq Ali Khan Vs National Fire and General Insurance Co. Ltd.
Delhi High Court · (1977) ILR Delhi 699
Delhi Cloth and General Mills Co. Ltd. Vs Shrit. S. Bhatia
Delhi High Court · (1977) 13 DLT 100 : (1977) RLR 153
A.R. Joshi Vs State Bank of India
Delhi High Court · (1980) 41 FLR 315 : (1977) ILR Delhi 750 : (1978) 1 LLJ 48
S.S. Makhijani Vs V.K. Jotwani
Delhi High Court · (1977) ILR Delhi 769 : (1977) RLR 207
Model Press (P) Ltd. Vs Delhi Municipal Corporation and Another
Delhi High Court · AIR 1978 Delhi 44 : (1977) ILR Delhi 462 : (1977) RLR 195
Mathur Aviation Vs Lt. Governor, and Others
Delhi High Court · (1977) 2 LLJ 255
Mehta Teja Singh and Co. Vs Union of India and Another
Delhi High Court · AIR 1977 Delhi 231 : (1977) 2 ILR Delhi 346
Smt. Banyan Bai, Shri Ghanahyan Dass and Kashmere Lal Vs Sohan Lal Behl and Smt. Satya Wati
Delhi High Court · (1979) 16 DLT 69