COURT ARCHIVE
Delhi High Court judgments, 1977
176 judgments · page 4 of 9
High Courts25 Aug 1977
Punjab National Bank Vs Durga Devi and Others
Delhi High Court · (1977) 13 DLT 377 : (1977) 2 ILR Delhi 576 : (1978) RLR 25
High Courts25 Aug 1977
Hanuman Pershad etc. Vs Chuni alias Chuni Lal and Others
Delhi High Court · (1977) 13 DLT 226 : (1977) 2 ILR Delhi 687
High Courts25 Aug 1977
Modern Neon Signs Vs Union of India and Another
Delhi High Court · (1978) ILR Delhi 568
High Courts24 Aug 1977
Delhi Development Authority Vs Bawa Raghbir Singh
Delhi High Court · (1978) RLR 201
High Courts24 Aug 1977
National Insurance Co. Ltd. Vs The Union of India and Others
Delhi High Court · (1978) 14 DLT 56 : (1978) 41 STC 30
High Courts24 Aug 1977
Doctor Pesi Eduijee Mehta Vs Additional District Magistrate and Others
Delhi High Court · (1977) ILR Delhi 595 : (1978) RLR 49
High Courts21 Aug 1977
Ram Murti and Others Vs Anil Sashi Gore and Others
Delhi High Court · (1978) CriLJ 1177 : (1977) ILR Delhi 341
High Courts19 Aug 1977
I.D. Garg and Others Vs Union of India and Others
Delhi High Court · (1977) ILR Delhi 517(2)
High Courts17 Aug 1977
Greysham and Co. Vs Regional Provident Fund Commissioner
Delhi High Court · (1978) 2 LLJ 95
High Courts12 Aug 1977
Balchand Choraria Vs Union of India and Others
Delhi High Court · (1977) 13 DLT 348 : (1978) 1 ILR Delhi 714
High Courts11 Aug 1977
Raghbir Singh and Others Vs Budh Singh etc.
Delhi High Court · AIR 1978 Delhi 86 : (1977) 13 DLT 196 : (1977) 2 ILR Delhi 584
High Courts08 Aug 1977
Mohan Lal Goela Vs Siri Krishan
Delhi High Court · AIR 1978 Delhi 92 : (1978) 1 ILR Delhi 63 : (1978) RLR 300
High Courts05 Aug 1977
Raj Prakash Varshney Vs Addl. District Magistrate, New Delhi and Others
Delhi High Court · AIR 1978 Delhi 17