High Courts13 Nov 1969
Ramesh Chander Vs Delhi Electric Supply Undertaking and others
Delhi High Court · (1970) ILR Delhi 310
COURT ARCHIVE
Delhi High Court judgments, 1969
229 judgments · page 2 of 12
High Courts07 Nov 1969
Suresh Chandra Sharma Vs Delhi Library Board
Delhi High Court · (1970) ILR Delhi 333
High Courts30 Oct 1969
Voginder Pal Vs Competent Authority and etc.
Delhi High Court · (1970) ILR Delhi 892
High Courts28 Oct 1969
New Delhi Municipal Committee Vs The Punjab National Bank Limited
Delhi High Court · (1986) ILR Delhi 292
High Courts17 Oct 1969
Sumer Chand Vs Sulekh Chand
Delhi High Court · (1970) CriLJ 1550 : (1970) 6 DLT 149
High Courts14 Oct 1969
Workmen of Edward Keventer (Successors) Pvt. Ltd. Vs Delhi Administration etc.
Delhi High Court · (1969) ILR Delhi 767
High Courts12 Oct 1969
Union of India Vs Bishan Devi and Others
Delhi High Court · (1970) ILR Delhi 1
High Courts10 Oct 1969Dismissed
Singh Brothers and Another Vs The Union of India (UOI)
Delhi High Court · (1970) 6 DLT 255
High Courts10 Oct 1969
Rameshwar Dass Chottey Lal and Others Vs Union of India and Others
Delhi High Court · (1969) ILR Delhi 1196