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Delhi High Court judgments, 1969

229 judgments · page 4 of 12

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High Courts11 Sept 1969

Gulam Sarwar Vs The State and Others

Delhi High Court · (1970) ILR Delhi 482

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High Courts10 Sept 1969

Radhey Sham Vs Delhi Administration, Delhi and Others

Delhi High Court · (1969) 09 DEL CK 0012

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High Courts10 Sept 1969

G.C. Sharma Vs Commissioner of Income Tax, Delhi and Others

Delhi High Court · (1969) 5 DLT 682

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High Courts10 Sept 1969

Globe Financiers (P.) Ltd. Vs Official Liquidator

Delhi High Court · (1970) 40 CompCas 1161

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High Courts09 Sept 1969

V.V. Puri Vs Assistant Controller, Reserve Bank of India, New Delhi and Others

Delhi High Court · (1969) ILR Delhi 898

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High Courts03 Sept 1969

Kusum Goswami Vs Mukhtiar Singh and Others

Delhi High Court · (1970) ILR Delhi 77

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High Courts01 Sept 1969

D.L.F. Housing and Construction (P) Ltd. Vs Delhi Municipal Corporation and Others

Delhi High Court · (1969) ILR Delhi 1055

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High Courts01 Sept 1969

Raja Brothers, Cloth Merchants Chandni Chowk, Kucha Rehman, Delhi Vs Chanrai Uttam Chand

Delhi High Court · (1970) 6 DLT 84 : (1969) ILR Delhi 931 Supp

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High Courts29 Aug 1969

The Vanguard Insurance Co. Ltd. Vs Rohini Bhan and Others

Delhi High Court · (1970) ACJ 11 : (1969) ILR Delhi 775

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High Courts27 Aug 1969Allowed

Khidni and Others Vs Dayal Singh and Others

Delhi High Court · (1969) ACJ 444

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High Courts26 Aug 1969

Municipal Corporation of Delhi and Others Vs Chaman Dass

Delhi High Court · (1969) 5 DLT 642

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High Courts26 Aug 1969

Ram Kishore Rastogi Vs The Appellate Officer, Jaisalmer House

Delhi High Court · (1969) ILR Delhi 989

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High Courts21 Aug 1969

Hafiz Zahir-Ud-Din Ahmad Vs Shib Narain

Delhi High Court · (1970) ILR Delhi 376

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High Courts21 Aug 1969

Shankar and Others Vs The State

Delhi High Court · (1969) ILR Delhi 922

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High Courts20 Aug 1969

Union of India Vs Hans Raj

Delhi High Court · (1969) ILR Delhi 852

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High Courts14 Aug 1969

The Municipal Corporation of Delhi and Others Vs Hukam Chand Jain

Delhi High Court · (1970) 6 DLT 165

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High Courts12 Aug 1969

The Municipal Corporation of Delhi Vs Kundan Lal Sharma

Delhi High Court · (2002) 100 DLT 332 : (1969) ILR Delhi 715 Supp

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High Courts11 Aug 1969

Virender Kumar Vs Veena

Delhi High Court · (1969) ILR Delhi 758

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High Courts07 Aug 1969

H.P. Nanda Vs Union of India and Others

Delhi High Court · (1970) ILR Delhi 656

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High Courts06 Aug 1969

Municipal Corporation of Delhi Vs Ram Prakash

Delhi High Court · (1970) ILR Delhi 86

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