COURT ARCHIVE
Delhi High Court judgments, 1969
229 judgments · page 6 of 12
High Courts13 Jun 1969
Municipal Corporation of Delhi Vs Jetha Nand
Delhi High Court · (1969) 5 DLT 605 : (1969) ILR Delhi 789 Supp
High Courts10 Jun 1969
R.A. Goel Vs Kartar Singh
Delhi High Court · (1970) 6 DLT 25 : (1969) ILR Delhi 1034 Supp
High Courts06 Jun 1969Dismissed
Mahi Singh and Others Vs Chunko and Others
Delhi High Court · AIR 1970 Delhi 114
High Courts03 Jun 1969
Kedar Nath Vs Municipal Corporation of Delhi
Delhi High Court · (1969) CriLJ 1571 : (1969) 5 DLT 685
High Courts29 May 1969
Raj Kumar and Others Vs The New Delhi Municipal Committee, New Delhi and Others
Delhi High Court · (1970) ILR Delhi 244
High Courts29 May 1969
S. Harnam Singh and Others Vs Lieutenant Governor, Delhi and Another
Delhi High Court · AIR 1970 Delhi 66
High Courts29 May 1969
Hari Chand Vs Mohinder Nath
Delhi High Court · (1970) 6 DLT 234 : (1969) ILR Delhi 702 Supp
High Courts28 May 1969
Fedders Lloyd Corporation Pvt. Ltd. Vs Lt. Governor, Delhi and Others
Delhi High Court · AIR 1970 Delhi 60 : (1970) 20 FLR 343 : (1969) ILR Delhi 632
High Courts27 May 1969
L. Munshi Lal Bhasin Vs The Controller of Estate Duty Delhi and Rajasthan
Delhi High Court · (1970) 6 DLT 129 : (1970) 77 ITR 247
High Courts26 May 1969
Lal and Co. and Another Vs A.R. Chadha and Others
Delhi High Court · (1970) ILR Delhi 202
High Courts23 May 1969
Shankar and Others Vs Ram Saran and Others
Delhi High Court · (1970) ILR Delhi 94
High Courts22 May 1969
Urvinder Estate Private Ltd. Vs Karam Chand Prem Chand Private Ltd. and Others
Delhi High Court · (1970) ILR Delhi 210
High Courts21 May 1969
Paras Ram Vs Union of India and Others
Delhi High Court · AIR 1970 Delhi 119 : (1970) 6 DLT 578
High Courts21 May 1969
Crown Hotel, New Delhi Vs The Commissioner of Income Tax, Delhi
Delhi High Court · (1969) ILR Delhi 682