High Courts28 Apr 1969
Banarsi Lal Vs Neelam and Others
Delhi High Court · AIR 1969 Delhi 304 : (1969) CriLJ 1370
COURT ARCHIVE
Delhi High Court judgments, 1969
229 judgments · page 8 of 12
High Courts25 Apr 1969
Shital Prasad Tyagi Vs The Principal, Central Institute of Education, Delhi and Others
Delhi High Court · (1969) ILR Delhi 1184
High Courts25 Apr 1969
Sumer Chand Vs Daya Sarup Saxena
Delhi High Court · (1970) 6 DLT 145 : (1969) ILR Delhi 984 Supp
High Courts25 Apr 1969
Mahan Singh Vs The New Delhi Municipal Committee
Delhi High Court · (1969) ILR Delhi 824
High Courts24 Apr 1969
Raymon Engineering Works Vs The Union of India and Another
Delhi High Court · (1969) ILR Delhi 564
High Courts24 Apr 1969
Raymond Engineering Works, Calcutta Vs Union of India and Another
Delhi High Court · AIR 1970 Delhi 5
High Courts24 Apr 1969
Washdev Singh Bigi Vs Union of India and Another
Delhi High Court · AIR 1970 Delhi 85 : (1969) ILR Delhi 469
High Courts24 Apr 1969
Suraj Bhan Goel and Others Vs Dhapo Devi and Others
Delhi High Court · (1969) ACJ 192 : (1969) 5 DLT 638
High Courts22 Apr 1969
Shrimangal Sen Vs Mina Devi and Another
Delhi High Court · (1969) ILR Delhi 627
High Courts21 Apr 1969
Jagjit Singh and Another Vs Sujan Singh and Another
Delhi High Court · (1970) 6 DLT 69
High Courts21 Apr 1969
Daljit Singh Vs Union of India
Delhi High Court · AIR 1970 Delhi 52 : (1969) ILR Delhi 644
High Courts19 Apr 1969
Installment Supply Private Ltd. Vs Mohd. Shabir Khan and Others
Delhi High Court · (1969) ILR Delhi 949
High Courts17 Apr 1969
A.K.K. Namibiar, Special Inspector General of Police, Hyderabad Vs The Union of India and Another
Delhi High Court · (1969) ILR Delhi 533
High Courts15 Apr 1969
The Uttar Pradesh Samaj Co-operative Housebuilding Society Ltd., New Delhi Vs Union of India and Others
Delhi High Court · (1970) 6 DLT 554
High Courts15 Apr 1969
Radha Kishan Khandelwal Vs Assistant Registrar of Trade Marks and Others
Delhi High Court · AIR 1969 Delhi 324 : (1969) ILR Delhi 1227
Trade and Merchandise Marks Rules, 1959 — Rule 71, 72, 73, 74, 75
High Courts09 Apr 1969Dismissed
Universal Industries and Cotton Mills Ltd. Vs Abdul Rehman and Others
Delhi High Court · (1970) ACJ 101