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Delhi High Court judgments, 1969

229 judgments · page 9 of 12

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High Courts09 Apr 1969

Gautam Electric Motors Vs Firm Shantilal and Bros.

Delhi High Court · (1969) ILR Delhi 708

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High Courts09 Apr 1969

Patanjal and Another Vs Rawalpindi Theatres (P) Ltd.

Delhi High Court · AIR 1970 Delhi 19 : (1969) ILR Delhi 393

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High Courts08 Apr 1969

Babulal Amthalal Mehta Vs The Union of India and Others

Delhi High Court · (1969) ILR Delhi 860

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High Courts07 Apr 1969

Chander Bhan Vs Nandlal and Another

Delhi High Court · (1969) 5 DLT 531 : (1969) ILR Delhi 328

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High Courts03 Apr 1969

Brijmohini Vs Surinder Chadha

Delhi High Court · (1969) ILR Delhi 1042

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High Courts02 Apr 1969

Ayashi Lal Vs The State

Delhi High Court · (1970) CriLJ 227 : (1969) ILR Delhi 978

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High Courts01 Apr 1969

Mancharshawh Wadia of Probander Vs The Deputy Custodian General of India

Delhi High Court · (1969) ILR Delhi 725

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High Courts01 Apr 1969

Madan Lal Vs Competent Authority Slum Areas

Delhi High Court · (1970) ILR Delhi 106

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High Courts01 Apr 1969

Amarjit Kaur and Others Vs Vanguard Insurance Co. Ltd. and Others

Delhi High Court · (1969) ACJ 286 : (1969) ILR Delhi 603 Supp : (1969) ILR Delhi 603

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High Courts25 Mar 1969

Tulsi Bai Vs J.R. Parshad

Delhi High Court · AIR 1969 Delhi 322 : (1969) 5 DLT 421

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High Courts24 Mar 1969

Lalit Kumar Vs Saroj Kumari

Delhi High Court · (1969) 5 DLT 408

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High Courts24 Mar 1969

Ram Singh Vs Lila Devi

Delhi High Court · (1969) 5 DLT 619

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High Courts24 Mar 1969

Chiranji Lal Vs The Income Tax Officer and Others, New Delhi

Delhi High Court · (1969) ILR Delhi 1167

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High Courts20 Mar 1969

Gurbachan Singh Vs State

Delhi High Court · AIR 1970 Delhi 102 : (1970) CriLJ 674 : (1970) 6 DLT 361 : (1969) ILR Delhi 748 Supp

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High Courts20 Mar 1969

Charanji Lal Vs Sushil Chander Bharal

Delhi High Court · AIR 1970 Delhi 26 : (1970) 6 DLT 43

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High Courts17 Mar 1969

S. Sundarajan Vs Union of India and Others

Delhi High Court · AIR 1970 Delhi 29 : (1970) CriLJ 213 : (1970) 6 DLT 1 : (1985) 2 ILR Delhi 734

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High Courts07 Mar 1969

Lala Ram Vs Union of India and Others

Delhi High Court · (1969) 5 DLT 622

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High Courts06 Mar 1969

The Ishwari Khetan Sugar Mills Pvt. Ltd., Lakshmiganj, Uttar Pradesh Vs Union of India and Others

Delhi High Court · AIR 1970 Delhi 122 : (1985) 2 ILR Delhi 892

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High Courts27 Feb 1969

Ram Mehar Vs Raghbir Singh

Delhi High Court · (1969) 5 DLT 275

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High Courts27 Feb 1969

Hans Raj Vs Commissioner of Excise, Vikas Bhawan, New Delhi and Others

Delhi High Court · AIR 1970 Delhi 107

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