High Courts03 Feb 1969
Prem Chand Vs Nathu Ram Ram Narain (P) Ltd. and Another
Delhi High Court · (1969) ILR Delhi 556
COURT ARCHIVE
Delhi High Court judgments, 1969
229 judgments · page 11 of 12
High Courts29 Jan 1969
Commissioner of Income Tax Vs Azad Bharat Finance Co.
Delhi High Court · (1970) 75 ITR 40
High Courts28 Jan 1969
Ajudhia Textile Mills Ltd. Vs The Industrial Tribunal, Delhi and Others
Delhi High Court · (1969) ILR Delhi 264
High Courts24 Jan 1969
Kabool Singh Vs Custodian of Evacuee Property etc.
Delhi High Court · (1969) ILR Delhi 719
High Courts24 Jan 1969
Harbans Singh and Another Vs Custodian of Evacuee Property ''P'' Block and Others
Delhi High Court · AIR 1970 Delhi 82
High Courts23 Jan 1969
Virendra Saigal Vs Sumatilal Jamnalal
Delhi High Court · AIR 1970 Delhi 14 : (1969) ILR Delhi 253 Supp
Arbitration Act, 1940 — Section 2(C), 31, 31(1), 31(2), 31(4)Civil Procedure Code, 1908 (CPC) — Section 11
High Courts23 Jan 1969
Raj Narain Agarwala Vs The Income Tax Commissioner, Delhi
Delhi High Court · (1969) ILR Delhi 936 : (1970) 75 ITR 1
High Courts23 Jan 1969
The Commissioner of Income Tax, Delhi Vs Chairanji Lal, New Delhi
Delhi High Court · (1969) ILR Delhi 944 : (1969) 74 ITR 480
High Courts20 Jan 1969
National Projects Construction Corporation Ltd. Vs Commissioner of Wealth Tax
Delhi High Court · (1969) 74 ITR 465
High Courts17 Jan 1969
Krishana Kumar and Another Vs Vimla Saigal and Others
Delhi High Court · (1969) 5 DLT 671 : (1969) ILR Delhi 101 Supp
High Courts14 Jan 1969
Ishwar Nath Topa and Others Vs Surender Singh Ahluwalia
Delhi High Court · AIR 1969 Delhi 289 : (1969) 5 DLT 439
High Courts13 Jan 1969
Ram Singh Vs The State
Delhi High Court · (1970) CriLJ 635 : (1969) 5 DLT 339 : (1969) ILR Delhi 211 Supp
High Courts10 Jan 1969
V.P. Singh Vs Chairman, Metropolitan Council of Delhi and Others
Delhi High Court · AIR 1969 Delhi 295