High Courts26 Feb 1969Allowed
Registrar of Companies Vs Dr. Hardit Singh Giani, Voluntary Liquidator, Saroup Bansilal Engineers (India) P. Ltd.
Delhi High Court · (1969) 02 DEL CK 0006
COURT ARCHIVE
Delhi High Court judgments, 1969
229 judgments · page 10 of 12
High Courts25 Feb 1969
Darshan Devi Vs Vidya Nath Misra
Delhi High Court · (1969) 5 DLT 405 : (1969) ILR Delhi 216 Supp
High Courts25 Feb 1969
Commissioner of Income Tax Vs Delhi Race Club (1940) Ltd.
Delhi High Court · (1970) 75 ITR 111
High Courts25 Feb 1969
Jain Bros. and Others Vs Union of India
Delhi High Court · (1969) ILR Delhi 687 : (1969) 74 ITR 808
High Courts24 Feb 1969
State Vs J.N. Manchanda, Motor Vehicle Inspector, Delhi
Delhi High Court · (1969) ILR Delhi 619
High Courts20 Feb 1969
State (Delhi Administration) Vs Mewa Singh
Delhi High Court · (1969) 5 DLT 506
High Courts19 Feb 1969
Haria Vs Gaon Sabha of Villages Dera Mandi
Delhi High Court · (1969) 5 DLT 624 : (1972) 2 ILR Delhi 964
High Courts17 Feb 1969
Hafiz Zahoor Uddin Vs The Custodian of Evacuee Property
Delhi High Court · (1969) 5 DLT 559
High Courts14 Feb 1969
Chander Prabha Vs Prem Nath Kapur
Delhi High Court · AIR 1969 Delhi 283 : (1969) ILR Delhi 291
High Courts14 Feb 1969
Assistant Collector of Customs, Customs House, Indraprastha Estate, New Delhi Vs Tilak Raj Shiv Dayal, Dehradun
Delhi High Court · AIR 1969 Delhi 301 : (1969) CriLJ 1245 : (1969) ILR Delhi 878 Supp
High Courts13 Feb 1969
A.M.R. Dhawan Vs Madan Mohan and Others
Delhi High Court · AIR 1969 Delhi 313 : (1969) ILR Delhi 405
High Courts13 Feb 1969
M.R. Dhawan Vs Madan Mohan and Others
Delhi High Court · AIR 1969 Delhi 313 : (1969) ILR Delhi 405
High Courts10 Feb 1969
Shiv Dutt Sharma Vs Prem Kumar Bhatia
Delhi High Court · (1969) 5 DLT 394 : (1969) ILR Delhi 741 Supp
High Courts10 Feb 1969
Firm Khushi Ram Behari Lal Vs Firm Jagan Nath Kuthiala
Delhi High Court · (1969) ILR Delhi 487
High Courts06 Feb 1969
Lachhman Dass Vs Veer Finance Co. and Others
Delhi High Court · (1969) 5 DLT 306
High Courts06 Feb 1969
Chiranji Lal Vs Bhiko
Delhi High Court · (1969) 5 DLT 430 : (1969) ILR Delhi 296
High Courts04 Feb 1969
The Official Liquidator Majestic Financiers (P) Ltd. Vs Hargurchet Singh Kandola and Others
Delhi High Court · (1969) ILR Delhi 839