High Courts20 May 1969
Sujan Singh and Another Vs The Appellate Assistant Commisoner, Sales Tax
Delhi High Court · (1970) 6 DLT 12 : (1969) 24 STC 504
COURT ARCHIVE
Delhi High Court judgments, 1969
229 judgments · page 7 of 12
High Courts20 May 1969
Mangal Sen Vs Union of India
Delhi High Court · AIR 1970 Delhi 44 : (1970) 6 DLT 473
High Courts20 May 1969Allowed
Bawa Potteries and Others Vs Union of India (UOI) and Others
Delhi High Court · (1969) 05 DEL CK 0005
High Courts20 May 1969
Management, National Productivity Council Vs S.N. Kaul
Delhi High Court · (1969) ILR Delhi 509 : (1969) 2 LLJ 186
High Courts15 May 1969
The Official Liquidator, Peoples Insurance Company Ltd., (In Liquidation) Vs Mangal Singh etc.
Delhi High Court · AIR 1970 Delhi 58 : (1969) ILR Delhi 522
High Courts15 May 1969
Rajeshwar Prashad Vs The Collector of Customs and Central Excise and Others
Delhi High Court · (1970) 6 DLT 289 : (1969) ILR Delhi 1178 Supp
High Courts13 May 1969
Gurcharan Singh Vs Hans Raj
Delhi High Court · (1969) 5 DLT 539 : (1969) ILR Delhi 387 Supp
High Courts12 May 1969
Ratti Ram Tobacco Dealer Vs Union of India (UOI) and Ors
Delhi High Court · (1978) 2 ELT 505
High Courts09 May 1969
Deep Chand Gupta Vs The Union of India
Delhi High Court · (1970) 6 DLT 154 : (1969) ILR Delhi 964 Supp
High Courts09 May 1969
Jagdish Chander Dhawan Vs R.S. Amar Nath Mehra
Delhi High Court · (1969) ILR Delhi 816
High Courts09 May 1969
Riaz Ahmed Vs Habeeb-Ur-Rehman
Delhi High Court · (1969) 5 DLT 630 : (1969) ILR Delhi 474 Supp
High Courts08 May 1969
Delhi Administration Vs Ram Nath Aggarwal
Delhi High Court · (1969) CriLJ 1279 : (1970) 6 DLT 212
High Courts06 May 1969
Faqir Chand Vs The Municipal Corporation of Delhi and Others
Delhi High Court · (1969) ILR Delhi 581
High Courts06 May 1969Allowed
Concord Finance (P.) Ltd. Vs Rawalpindi Theatres (P.) Ltd.
Delhi High Court · (1969) 05 DEL CK 0011
High Courts01 May 1969Dismissed
Mohan Singh Vs Roshan Lal and Others
Delhi High Court · AIR 1970 Delhi 88
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13(2), 151
High Courts28 Apr 1969
Uma Datt Vs R.K. Sardana and Another
Delhi High Court · AIR 1970 Delhi 56
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 66, Order 21 Rule 67, Order 21 Rule 68, Order 21 Rule 90