High Courts06 Aug 1969
Dhanna Singh Vs Chief Commissioner, Delhi Administralon and Others
Delhi High Court · (1969) ILR Delhi 799
COURT ARCHIVE
Delhi High Court judgments, 1969
229 judgments · page 5 of 12
High Courts05 Aug 1969
Mahaveer Hat Manufacturing Company and Others Vs The Union of India and Others
Delhi High Court · (1969) 5 DLT 566
High Courts04 Aug 1969
Tej Kiran Jain and Others Vs N. Sanjiva Reddy and Others
Delhi High Court · AIR 1971 Delhi 86 : (1971) 7 DLT 1
High Courts01 Aug 1969Allowed
Jagjit Singh Vs Ram Chander and Others
Delhi High Court · (1969) ACJ 306
High Courts01 Aug 1969
Raymon Engineering Works Ltd. Vs The Union of India and Others
Delhi High Court · (1970) ILR Delhi 126
High Courts30 Jul 1969
Joginder Nath Vs Surinder Nath and Others
Delhi High Court · (1970) ILR Delhi 171
High Courts28 Jul 1969
The Punjab State Electricity Board Vs Ram Bansal
Delhi High Court · (1969) 5 DLT 699
High Courts28 Jul 1969
Municipal Corporation of Delhi Petitioner Vs Om Prakash
Delhi High Court · (1970) CriLJ 1047 : (1969) ILR Delhi 972
High Courts28 Jul 1969
Municipal Corporation of Delhi Vs Shankar Lal
Delhi High Court · (1970) ILR Delhi 413
High Courts24 Jul 1969
Siri Ram and Another Vs Gram Sabha of Village Khud and Others
Delhi High Court · (1970) 6 DLT 390
High Courts23 Jul 1969
Unique Motors and General Insurance Co. Vs S.K. Vaiyapuri and Others
Delhi High Court · AIR 1970 Delhi 90 : (1970) 40 CompCas 1025 : (1970) 6 DLT 52
High Courts08 Jul 1969
Amba Dutt and Others Vs Hira
Delhi High Court · (1970) 6 DLT 36 : (1969) ILR Delhi 1070 Supp
High Courts25 Jun 1969
Ramesh Chandra Vs Union of India and Others
Delhi High Court · AIR 1970 Delhi 129