High Courts10 Oct 1969
The National Small Industries Corporation Ltd. Vs R. Siegward and Sohn and Others
Delhi High Court · (1970) ILR Delhi 632
COURT ARCHIVE
Delhi High Court judgments, 1969
229 judgments · page 3 of 12
High Courts09 Oct 1969
Sohan Lal Vs State/Municipal Corporation of Delhi
Delhi High Court · (1969) ILR Delhi 913
High Courts08 Oct 1969
The Saraswati Industrial Syndicate Ltd. and Another Vs Union of India
Delhi High Court · AIR 1970 Delhi 257
High Courts06 Oct 1969
Ram Parshad Vs Onkar Nath
Delhi High Court · (1970) 6 DLT 245 : (1969) ILR Delhi 867 Supp
High Courts05 Oct 1969
Union of India Vs Gulab Singh and Others
Delhi High Court · (1969) ILR Delhi 831
High Courts03 Oct 1969Dismissed
Chander Mohan and Others Vs D.C. Kapnr and Others
Delhi High Court · (1970) ACJ 121
High Courts30 Sept 1969
Madho Lal Vs Roop Chand and Others
Delhi High Court · (1972) 2 ILR Delhi 848 : (1970) ILR Delhi 230
High Courts30 Sept 1969
Shri Krishan Dev Vs Lal Chand and Another
Delhi High Court · (1969) ILR Delhi 783
High Courts29 Sept 1969
Hira Singh Vs The Union of India and Others
Delhi High Court · (1970) 6 DLT 402 : (1970) LabIC 593
High Courts26 Sept 1969
Habib-Ul-Rehman Vs The Union of India and Others
Delhi High Court · (1969) ILR Delhi 1006
High Courts25 Sept 1969
Prem Kumar Vs The Union of India and Others
Delhi High Court · (1969) ILR Delhi 1214
High Courts21 Sept 1969
Raja Dharav Dev Chand and Others Vs Shiam Sunder
Delhi High Court · (1970) 6 DLT 35
High Courts19 Sept 1969Allowed
Baldev Mittar and Tirath Parkash Vs Basant Ram and another
Delhi High Court · AIR 1970 Delhi 110
High Courts18 Sept 1969
Labh Singh Atma Singh Vs Union of India and Others
Delhi High Court · AIR 1970 Delhi 171
High Courts18 Sept 1969
Rajendra Sareen Vs The State of Haryana and Others
Delhi High Court · AIR 1970 Delhi 132