High Courts14 Jul 1978
D.P. Wool Company Vs Union of India and Others
Delhi High Court · (1979) ILR Delhi 27 : (1979) 44 STC 447
COURT ARCHIVE
Delhi High Court judgments, 1978
240 judgments · page 8 of 12
High Courts07 Jul 1978
Ranbaxy Laboratories Ltd. Vs Doon Apartments (P) Ltd.
Delhi High Court · (1979) ILR Delhi 84 : (1979) RLR 7
High Courts26 May 1978
Ranjit Singh Vs Sylvania and Laxman Ltd.
Delhi High Court · (1978) 14 DLT 21 : (1978) RLR 575
High Courts26 May 1978
Sri Krishna Tiles and Potteries (Madras) Private Limited Vs The Company Law Board and Others
Delhi High Court · (1979) 49 CompCas 409 : (1979) ILR Delhi 105
High Courts25 May 1978
Ferro Alloys Corporation Ltd. Vs R.C. Mishra and Others
Delhi High Court · (1978) ILR Delhi 735 : (1978) 114 ITR 753
High Courts24 May 1978
Mohan Lal Vs State
Delhi High Court · (1978) CriLJ 1832 : (1978) ILR Delhi 420
High Courts23 May 1978
S. Fauja Singh Vs Kuldip Singh and others
Delhi High Court · AIR 1978 Delhi 276
High Courts22 May 1978
Official Liquidator, United India General Finance P. Ltd. Vs H.K. Dass Sharma and Another
Delhi High Court · (1979) 49 CompCas 177
High Courts19 May 1978
Vijay Kumar and Others Vs Manohar Lal and Others
Delhi High Court · AIR 1979 Delhi 1
High Courts19 May 1978
Gurbaksh Singh Vs Delhi State Industrial Development Corporation and Others
Delhi High Court · AIR 1978 Delhi 262
High Courts19 May 1978
Dwarka Dass and Brothers Vs Income Tax Officer and Another
Delhi High Court · (1979) 118 ITR 958
High Courts17 May 1978
Inder Mohan Kahanna and Others Vs Jai Parkash and Another
Delhi High Court · (1978) ILR Delhi 287(2) : (1978) RLR 367
High Courts16 May 1978
M.R. Dhawan and Co. Vs Comissioner of Income Tax
Delhi High Court · (1978) ILR Delhi 393 : (1979) 119 ITR 412
High Courts15 May 1978
A.S. Bhatty Vs K.L. Gambhir etc.
Delhi High Court · (1979) 49 CompCas 312 : (1978) 14 DLT 20 : (1978) RLR 438
High Courts12 May 1978
Municipal Corporation of Delhi Vs J.B. Bottling Company Pvt. Ltd.
Delhi High Court · (1978) ILR Delhi 428 : (1978) RLR 94
High Courts08 May 1978Dismissed
Income Tax Officer and Others Vs Narula Finance P. Ltd. (In liquidation)
Delhi High Court · (1978) 48 CompCas 720 : (1978) 114 ITR 645
High Courts05 May 1978Allowed
Anand Vardhan Chandel Vs University of Delhi and another
Delhi High Court · AIR 1978 Delhi 308 : (1978) 2 ILR Delhi 297