High Courts17 Apr 1978
Union Bank of India and Another Vs Jagan Natb Radhey Shyam and Co. and Another
Delhi High Court · AIR 1979 Delhi 36
COURT ARCHIVE
Delhi High Court judgments, 1978
240 judgments · page 10 of 12
High Courts14 Apr 1978
Lachhman Dass Aggarwal Vs Punjab National Bank, etc.
Delhi High Court · (1978) ILR Delhi 192 : (1979) LabIC 211
High Courts06 Apr 1978
Tarlok Singh Vs The Suprintendent of Customs and Another
Delhi High Court · (1979) 15 DLT 183 : (1978) 2 ELT 639 : (1978) 2 ILR Delhi 384
High Courts05 Apr 1978
Akhtar Begum Vs Jamshed Munir
Delhi High Court · AIR 1979 Delhi 67 : (1978) 2 ILR Delhi 249
High Courts04 Apr 1978
V.P. Nanda Vs The Registrar of Companies, Delhi
Delhi High Court · (1978) 48 CompCas 552 : (1979) 15 DLT 160
High Courts03 Apr 1978
Azian Bi Vs Ganga Dhar, etc.
Delhi High Court · AIR 1979 Delhi 46 : (1978) 2 ILR Delhi 346 : (1978) RLR 271
High Courts03 Apr 1978
The Management of Shri Ram Institute for Industrial Research Vs N.L. Kakkar
Delhi High Court · (1978) 37 FLR 1 : (1978) ILR Delhi 482
High Courts29 Mar 1978
Uniclel Ltd. and Another Vs The State Trading Corporation
Delhi High Court · (1978) ILR Delhi 203
High Courts29 Mar 1978
Nirmal Chaudhary Vs Bishambar Lal
Delhi High Court · AIR 1979 Delhi 26 : (1977) 13 DLT 5 : (1979) 1 ILR Delhi 782 : (1978) RLR 558
High Courts28 Mar 1978
Municipal Corporation of Delhi Vs Madan Lal and Another
Delhi High Court · (1979) CriLJ 426
High Courts10 Mar 1978
SETH BANARSI DASS GUPTA Vs COMMISSIONER OF Income Tax, DELHI (CENTRAL).
Delhi High Court · (1978) 113 ITR 817
High Courts10 Mar 1978
Seth Banarsi Dass Gupta Vs Commissioner of Income Tax (Central)
Delhi High Court · (1978) 11 DLT 14 : (1978) 113 ITR 817
High Courts10 Mar 1978
Banarsi Dass Gupta Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1978) 11 DLT 14
High Courts07 Mar 1978
Swaraj Garg Vs K.M. Garg
Delhi High Court · AIR 1978 Delhi 296 : (1978) 14 DLT 18(2) : (1979) 1 ILR Delhi 41 : (1978) RLR 525