High Courts02 Mar 1978
Madhav Trading Company Vs Union of India and Others
Delhi High Court · (1978) ILR Delhi 74
COURT ARCHIVE
Delhi High Court judgments, 1978
240 judgments · page 11 of 12
High Courts28 Feb 1978
The Controller of Estate Duty, New Delhi Vs Madan Lal
Delhi High Court · (1978) 14 DLT 10 : (1978) 113 ITR 332
High Courts28 Feb 1978
Hari Datt Vashist and Others Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1978) ILR Delhi 28
High Courts23 Feb 1978
Sunil Batra, Vipin Jaggi, Ravinder Kapur and Shahwar Khan Vs State
Delhi High Court · (1979) RLR 176
High Courts21 Feb 1978
Additional Commissioner of Income Tax Vs Jay Engineering Works Ltd.
Delhi High Court · (1978) 113 ITR 389
High Courts17 Feb 1978
Amrit Lal Vs State and Municipal Corporation of Delhi
Delhi High Court · (1978) 14 DLT 166
High Courts17 Feb 1978
Lok Kalyan Samiti, New Delhi Vs Municipal Corporation of Delhi
Delhi High Court · AIR 1978 Delhi 189 : (1978) 14 DLT 7 : (1978) 2 ILR Delhi 135 : (1978) RLR 356
High Courts16 Feb 1978
The Delhi Cloth and General Mills Co. Ltd. and Another Vs The Joint Secretary, Govt. of India and Another
Delhi High Court · (1978) 2 ELT 121 : (1978) ILR Delhi 216
High Courts15 Feb 1978
Mohammed Masoom Vs Union of India and Others
Delhi High Court · (1979) CriLJ 365 : (1979) ILR Delhi 764
High Courts09 Feb 1978
C.L. Tandon Vs Prem Pal Singh etc.
Delhi High Court · AIR 1978 Delhi 221 : (1978) 14 DLT 6 : (1978) RLR 261
High Courts08 Feb 1978
Modi Rubber Ltd. Vs The Board of Central Excercise and Customs
Delhi High Court · (1978) 2 ELT 127 : (1978) ILR Delhi 352
High Courts06 Feb 1978
U.B.S. Teotil and Others Vs Union of India and Others
Delhi High Court · (1978) ILR Delhi 225(2) : (1978) LabIC 1225
High Courts03 Feb 1978
Ramji Lal and Others Vs Ram Pershad and Another
Delhi High Court · AIR 1979 Delhi 129 : (1979) RLR 392
High Courts02 Feb 1978Allowed
Bharat Carpets Ltd. Vs Union of India (UOI)
Delhi High Court · (1978) 2 ELT 111
High Courts31 Jan 1978
Darshan Singh Kochhar Vs S. Jaswant Singh Kochhar and Others
Delhi High Court · AIR 1978 Delhi 304 : (1978) 14 DLT 6(2)