High Courts05 May 1978
Arian Afghan Airlines Co. Ltd. Vs Cycle Equipments (P) Ltd.
Delhi High Court · (1978) 14 DLT 19 : (1978) 2 ILR Delhi 317 : (1978) RLR 427
COURT ARCHIVE
Delhi High Court judgments, 1978
240 judgments · page 9 of 12
High Courts05 May 1978
S. Gurbakhsh Singh Vs Delhi State Industrial Development Corporation and Others
Delhi High Court · (1978) ILR Delhi 705
High Courts04 May 1978
B.L. Sharma Vs Omperkash Malhotra
Delhi High Court · (1979) 49 CompCas 402 : (1978) 14 DLT 18(3) : (1978) RLR 567
High Courts04 May 1978
Sham Lal Vs Interads Advertising (P) Ltd. and Others
Delhi High Court · AIR 1978 Delhi 270
High Courts03 May 1978
Nanak Chand Sood Vs Union of India and Others
Delhi High Court · (1978) 14 DLT 18(1) : (1978) 2 ILR Delhi 326
High Courts02 May 1978
National Oils and Chemical Industries, Delhi Vs Punjab and Sind Bank Ltd., Delhi and Another
Delhi High Court · AIR 1979 Delhi 9
High Courts01 May 1978
Delhi Bottling Co. Pvt. Ltd. Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1979) CriLJ 290
High Courts01 May 1978
Commissioner of Sales Tax Vs Prem Nath Motors (P) Ltd.
Delhi High Court · (1978) ILR Delhi 273 : (1979) 43 STC 52
High Courts28 Apr 1978
R. Ramanujam Vs Ajit Singh Thukral and Others
Delhi High Court · AIR 1978 Delhi 286 : (1978) ILR Delhi 368 : (1978) RLR 378
High Courts27 Apr 1978
Kanta Devi and Others Vs Surinder Kumar and Another
Delhi High Court · AIR 1978 Delhi 318
High Courts27 Apr 1978
M.C. Arora and Others Vs Union of India and Others
Delhi High Court · (1979) CriLJ 358 : (1978) 14 DLT 17(2) : (1978) 2 ILR Delhi 474
High Courts26 Apr 1978Allowed
Ashoka Marketing Ltd. Vs Union of India (UOI)
Delhi High Court · (1981) 51 CompCas 634
High Courts26 Apr 1978
Kartar Chand etc. Vs Jowala Singh
Delhi High Court · AIR 1979 Delhi 49 : (1978) 14 DLT 17 : (1978) RLR 434
High Courts25 Apr 1978
Chander Dev Chad Vs Rani Bala
Delhi High Court · AIR 1979 Delhi 22 : (1978) 2 ILR Delhi 331
High Courts25 Apr 1978
K.C. Dass and N.K. Chatterjee Vs State
Delhi High Court · (1979) CriLJ 362 : (1978) 14 DLT 16(2) : (1978) 2 ILR Delhi 341
High Courts19 Apr 1978
Commissioner of Income Tax, Delhi Vs Delhi Cloth and General Mills Co. Ltd., Delhi
Delhi High Court · (1978) 14 DLT 16 : (1978) 2 ILR Delhi 282 : (1978) 115 ITR 659
High Courts17 Apr 1978
Mahabir Singh Vs Jai Singh and Others
Delhi High Court · (1978) 48 CompCas 558
High Courts17 Apr 1978
Bhai Swinder Singh Vs Commissioner of Income Tax
Delhi High Court · (1980) 124 ITR 105