High Courts31 Jan 1978
Jai Narian and Others Vs Mangat Ram
Delhi High Court · (1978) 14 DLT 26 : (1978) RLR 394
COURT ARCHIVE
Delhi High Court judgments, 1978
240 judgments · page 12 of 12
High Courts30 Jan 1978
Municipal Corporation of Delhi Vs Het Ram and Another
Delhi High Court · (1979) 15 DLT 195
High Courts30 Jan 1978
Bharat Ram Charat Ram P. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1979) 49 CompCas 53 : (1979) 116 ITR 138
High Courts27 Jan 1978
Jagdish and Others Vs Har Sarup
Delhi High Court · AIR 1978 Delhi 233 : (1978) 14 DLT 66 : (1978) 2 ILR Delhi 266 : (1978) RLR 266
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Section 5Specific Relief Act, 1963 — Section 40, 40(2)
High Courts25 Jan 1978Dismissed
Prestige Finance P. Ltd. (In Liquidation) Vs Balwant Singh and Another
Delhi High Court · (1978) 48 CompCas 459
High Courts25 Jan 1978
P.S. Gill and Others Vs Union of India and Others
Delhi High Court · (1978) ILR Delhi 515
High Courts20 Jan 1978
R.K. Gupta Vs Delhi Administration, etc.
Delhi High Court · (1978) ILR Delhi 82
High Courts19 Jan 1978
Ranbir Chandra Vs Union of India and Others
Delhi High Court · (1978) ILR Delhi 241 : (1978) LabIC 1027 : (1978) RLR 328
High Courts17 Jan 1978
The Commissioner of Income Tax Vs Ram Pershad
Delhi High Court · (1978) ILR Delhi 16 : (1978) 113 ITR 462
High Courts13 Jan 1978
Indian Bank Vs Delhi Development Authority
Delhi High Court · (1978) CriLJ 1023 : (1979) 15 DLT 209
High Courts13 Jan 1978
Syndicate Bank Vs Rallijes India Ltd. and Another
Delhi High Court · AIR 1979 Delhi 40 : (1978) 14 DLT 95 : (1978) RLR 552
High Courts11 Jan 1978
Municipal Corporation of Delhi Vs Popul Dass and Another
Delhi High Court · (1979) 15 DLT 208
High Courts05 Jan 1978
Sushil Prasad Vs The Official Liquidator of Vinod Motors (Pvt.) Ltd.
Delhi High Court · (1978) 48 CompCas 462 : (1979) 15 DLT 250
High Courts03 Jan 1978
Kehar Singh Vs Raghunandan Saran Ashok Saran
Delhi High Court · AIR 1978 Delhi 236 : (1978) 14 DLT 1(1) : (1978) RLR 120
High Courts01 Jan 1978
Pearl Hosiery Mills Vs Union of India
Delhi High Court · (1977) 13 DLT 7 : (1979) RLR 284