High Courts13 Sept 1978
Municipal Corporation Vs M.M. Tuli, Nitco Roadways
Delhi High Court · (1978) 09 DEL CK 0026
COURT ARCHIVE
Delhi High Court judgments, 1978
240 judgments · page 5 of 12
High Courts12 Sept 1978
National Small Industries Corporation Limited Vs Punjab Tin Printing and Metal Industries and Others
Delhi High Court · AIR 1979 Delhi 58 : (1979) 1 ILR Delhi 381 : (1979) RLR 289
High Courts12 Sept 1978
Jairamgurnami Vs Shantagurnani
Delhi High Court · (1979) 15 DLT 8 : (1979) 1 ILR Delhi 99
High Courts08 Sept 1978Dismissed
Co-op for American Relief Vs P.N. Krishna Murthy
Delhi High Court · (1978) 14 DLT 221
High Courts08 Sept 1978
Karma Wali Vs Rajinder Singh
Delhi High Court · (1979) 15 DLT 1 : (1978) RLR 611
High Courts04 Sept 1978
Gobind Ram Matta Vs Ramesh Lata Chaudhry
Delhi High Court · (1978) 14 DLT 201
High Courts01 Sept 1978
Shital Parshad Vs Mohan Lal
Delhi High Court · (1978) 14 DLT 248 : (1978) RLR 603
High Courts01 Sept 1978
Union of India Vs Mai Dayal Agarwal and Another
Delhi High Court · (1979) ILR Delhi 198
High Courts31 Aug 1978
Inder Parkash Vs Deputy Commissioner and Others
Delhi High Court · AIR 1979 Delhi 87 : (1979) 1 ILR Delhi 238 : (1979) RLR 253
High Courts30 Aug 1978
Hindustan Timber Syndicate Vs Oriental Fire and General Insurance Co. Ltd.
Delhi High Court · (1978) 08 DEL CK 0033
High Courts30 Aug 1978
Chowdhury and Gulzar Singh Vs Frick India Limited
Delhi High Court · AIR 1979 Delhi 97 : (1978) 2 ILR Delhi 753
High Courts30 Aug 1978
Wenger and Co. and Others Vs District Valuation Officer and Others
Delhi High Court · (1978) 8 CTR 16 : (1978) 115 ITR 648
High Courts30 Aug 1978
WENGER AND CO. AND OTHERS Vs DISTRICT VALUATION OFFICER, NEW DELHI AND OTHERS.
Delhi High Court · (1978) 8 CTR 16 : (1978) 115 ITR 648