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Delhi High Court judgments, 1978

240 judgments · page 2 of 12

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High Courts29 Nov 1978

Umesh Kapur Vs Shakuntala Kapur

Delhi High Court · (1979) 35 DLT 330 : (1979) 1 ILR Delhi 589 : (1979) RLR 449

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High Courts29 Nov 1978

Ashok Kumar Vs Union of India and Others

Delhi High Court · (1979) 15 DLT 126 : (1979) ILR Delhi 464 : (1979) RLR 32

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High Courts28 Nov 1978

Charan Singh and Others Vs Union of India and Others

Delhi High Court · (1979) ILR Delhi 422 : (1979) LabIC 633 : (1979) 2 LLJ 123

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High Courts27 Nov 1978

Hoshiar Singh Vs State

Delhi High Court · (1979) 15 DLT 24

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High Courts27 Nov 1978

Suraj Parkash Katal Vs Santosh

Delhi High Court · (1979) 15 DLT 30

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High Courts24 Nov 1978

The Tata Oil Mills Co. Ltd. Vs Hansa Chemical Pharmacy

Delhi High Court · (1986) 2 ARBLR 303 : (1979) ILR Delhi 236

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High Courts24 Nov 1978

Bhim Sen Jain Vs Station House Officer

Delhi High Court · (1979) RLR 272

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High Courts23 Nov 1978

Mis Sri Krishna Tiles and Potteries (Madras) Pvt. Ltd. Vs The Company Law Board and Others

Delhi High Court · (1979) ILR Delhi 435

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High Courts22 Nov 1978

Ajit Singh Vs Indersaran, etc.

Delhi High Court · (1979) 1 ILR Delhi 502 : (1979) ILR Delhi 335

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High Courts22 Nov 1978

Anil Kumar Sachdeva Vs Four A Asbestos (P) Ltd.

Delhi High Court · (1980) 50 CompCas 122 : (1979) 1 ILR Delhi 335

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High Courts21 Nov 1978

Pearelal and Sons (E.P.) (P) Ltd. Vs V/o Mashpriborintorg and Another

Delhi High Court · (1979) ILR Delhi 217

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High Courts21 Nov 1978

Mohindar Singh Vs Union of India

Delhi High Court · (1979) RLR 319

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High Courts14 Nov 1978

R. Prakash Vs Chowdhary Plastic Works

Delhi High Court · (1979) 15 DLT 82

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High Courts10 Nov 1978

R. Prakash Vs Chowdri Plastic Works

Delhi High Court · (1985) ILR Delhi 685

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High Courts10 Nov 1978

Widramac Sales (P) Ltd., New Delhi Vs J.E.C. Cabmac (P) Ltd., New Delhi and Another

Delhi High Court · AIR 1979 Delhi 138

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High Courts09 Nov 1978

Manjula and S. Deshmukh Vs Sijresh Deshmukh

Delhi High Court · AIR 1979 Delhi 93 : (1979) 1 ILR Delhi 395 : (1979) RLR 261

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High Courts08 Nov 1978Dismissed

Amal Mal Sindhi Vs Ram Parkash

Delhi High Court · (1979) 15 DLT 344 : (1979) 1 ILR Delhi 449

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High Courts08 Nov 1978

State (Delhi Administration) Vs Ranjit Singh

Delhi High Court · (1979) 15 DLT 170

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High Courts06 Nov 1978

Dinesh Chander Vs The State and Another

Delhi High Court · (1979) 15 DLT 88

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High Courts06 Nov 1978

Haji Mohammed Din and Another Vs Narain Dass

Delhi High Court · AIR 1979 Delhi 186 : (1979) 15 DLT 198 : (1979) RLR 127

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