High Courts03 Nov 1982
Smt. Mridula Bhaskar Vs Ishwar Industries Ltd.
Delhi High Court · (1985) 58 CompCas 442 : (1983) RLR 213
COURT ARCHIVE
Delhi High Court judgments, 1982
415 judgments · page 4 of 21
High Courts03 Nov 1982
State of Bank of India Vs O.P. Gupta and others
Delhi High Court · AIR 1983 Delhi 214 : (1984) 56 CompCas 404
High Courts03 Nov 1982
Kanta Parshad Sharma Vs Union of India and Others
Delhi High Court · (1983) 23 DLT 218
High Courts02 Nov 1982
I.T.C. Limited and Another Vs Union of India and Others
Delhi High Court · (1983) 12 ELT 1 : (1983) ILR Delhi 352
High Courts02 Nov 1982
Nawal Kishore Vs State
Delhi High Court · (1983) 1 Crimes 943 : (1983) 23 DLT 178 : (1983) RLR 146
Penal Code, 1860 (IPC) — Section 395, 397
High Courts02 Nov 1982
Nand Kishore Bagrodia and Others Vs Siemens India Ltd. and Others
Delhi High Court · (1982) ILR Delhi 607
High Courts25 Oct 1982
Ram Asre Darbari Vs Union of India and Others
Delhi High Court · (1983) 23 DLT 137 : (1983) RLR 159
High Courts24 Oct 1982
Bimladevi Vs Union of India and Another Sunaina Vs Union of India and Another Sushma Vs Union of India and Another Vineet Kumar Vs Union of India and Another Vinod Kumar Vs Union of India and Another
Delhi High Court · (1985) 58 CompCas 361 : (1983) 4 DRJ 236
High Courts22 Oct 1982
Upender Kumar Vs Food Corporation of India and Others
Delhi High Court · (1982) ILR Delhi 611
High Courts21 Oct 1982
Arya Shiksha Samiti Vs Amar Nath and Another
Delhi High Court · (1983) 23 DLT 175
High Courts19 Oct 1982
Chairman, Wakf Board for the State of Punjab, Haryana, Himachal Pradesh, U.T. Chandigarh Vs Union of India, New Delhi
Delhi High Court · AIR 1983 Delhi 439
General Clauses Act, 1897 — Section 16, 21(1)Punjab Reorganisation Act, 1966 — Section 72
High Courts19 Oct 1982
Shamshad Begum Dar Vs Union of India and Others
Delhi High Court · (1983) ILR Delhi 414
High Courts19 Oct 1982
Khandelwal Metal and Engg. Vs Union of India and others
Delhi High Court · (1983) ECR 91 : (1983) 12 ELT 292
High Courts18 Oct 1982
India Exports House Pvt. Ltd. Vs J.R. Vohra
Delhi High Court · AIR 1983 Delhi 167 : (1983) 23 DLT 23 : (1983) 4 DRJ 56
High Courts18 Oct 1982
J.S. Bhalla Vs G.J. Bhawnani
Delhi High Court · (1983) 23 DLT 125 : (1983) 4 DRJ 200
High Courts18 Oct 1982
Govind Gopal and Others Vs Banwari Lal
Delhi High Court · AIR 1983 Delhi 323 : (1983) 23 DLT 187 : (1983) 4 DRJ 195 : (1983) RLR 11
High Courts15 Oct 1982
Jackson Chowkidar and Others Vs Union of India and Others
Delhi High Court · AIR 1983 Delhi 558 : (1983) 4 DRJ 377
High Courts14 Oct 1982
East India Hotels Ltd. Vs Sales Tax Officer
Delhi High Court · (1983) 53 STC 85