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Delhi High Court judgments, 1982

415 judgments · page 5 of 21

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High Courts14 Oct 1982

East India Hotels Ltd. Vs Shri Kishore Chand, Sales Tax Officer

Delhi High Court · (1983) 53 STC 86

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High Courts13 Oct 1982

Devi Dayal Dixit Vs Rashtriya Electric and Engineering Co.

Delhi High Court · AIR 1983 Delhi 432 : (1983) 23 DLT 119 : (1983) 4 DRJ 181 : (1983) RLR 9

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High Courts13 Oct 1982

Bhajan Lal Vs Madan Lal Bajaj

Delhi High Court · AIR 1983 Delhi 555 : (1983) 4 DRJ 191

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High Courts08 Oct 1982

Motia Rani Bhatia Vs The Additional Director of Enforcement and Another

Delhi High Court · (1985) 58 CompCas 643 : (1983) 23 DLT 74 : (1983) 4 DRJ 271 : (1985) 6 ECC 226 : (1983) 2 ILR Delhi 766

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High Courts08 Oct 1982

Shrimati Motia Rani Bhatia, Delhi Vs The Additional Director of Enforcement, New Delhi and another

Delhi High Court · (1982) 10 DEL CK 0013

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High Courts07 Oct 1982

M/s. Gita Godha Pvt. Ltd., New Delhi Vs M/s. Pan American World Airways, Delhi Airport, Delhi

Delhi High Court · AIR 1983 Delhi 356

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High Courts07 Oct 1982

Jagat Mittar Saigal Vs Kailash Chander Saigal and another

Delhi High Court · AIR 1983 Delhi 134

Arbitration Act, 1940 — Section 20, 20(4), 8, 8(2), 8(b)Partnership Act, 1932 — Section 5, 69, 69(2), 69(3)
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High Courts07 Oct 1982

Mukhdum Ali Vs Nargis Bano and Another

Delhi High Court · (1983) 23 DLT 100

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High Courts07 Oct 1982

Makhdum Ali Vs Mst. Nargis Bano and another

Delhi High Court · (1983) CriLJ 111 : (1983) 1 Crimes 933 : (1983) 1 DLT 100 : (1983) 4 DRJ 39

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High Courts07 Oct 1982

Ghanshyam and Others Vs Union of India and Others

Delhi High Court · (1982) ILR Delhi 807

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High Courts05 Oct 1982

Dalbir Singh and Another Vs State

Delhi High Court · (1983) 1 Crimes 210 : (1983) 23 DLT 88 : (1983) 4 DRJ 43 : (1982) RLR 809

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High Courts04 Oct 1982

Claridges Hotels (P.) Ltd. Vs The Sales Tax Officer

Delhi High Court · (1983) 53 STC 83

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High Courts24 Sept 1982

Delhi Transport Corporation Vs Harbans Kaur and Others

Delhi High Court · (1984) 1 ACC 415

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High Courts24 Sept 1982

Anand Kumar Sharma Vs Kanta Sharma

Delhi High Court · (1985) 8 DRJ 45

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High Courts24 Sept 1982

Life Insurance Corporation of India Vs Rajiv Lochan and Another

Delhi High Court · (1983) ILR Delhi 125

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High Courts24 Sept 1982

S. Nihal Singh and others Vs Arjan Das, New Delhi

Delhi High Court · (1983) CriLJ 777 : (1983) 1 Crimes 438 : (1983) RLR 58

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High Courts23 Sept 1982

Sh. Om Parkash Sharma Vs The Administrator, Delhi Administration and others

Delhi High Court · (1983) 23 DLT 192 : (1983) 4 DRJ 149

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High Courts23 Sept 1982

Super Traders and another Vs Union of India and others

Delhi High Court · (1983) 12 ELT 258

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High Courts22 Sept 1982

G.B. Kanuga Vs Union of India and Others

Delhi High Court · (1983) ILR Delhi 431

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High Courts22 Sept 1982

Citibank N.A. Vs Brake Linings Ltd., etc.

Delhi High Court · (1983) ILR Delhi 135

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