High Courts21 Sept 1982
Suresh Bala Vs G.M.S. Bala
Delhi High Court · AIR 1983 Delhi 230 : (1983) 4 DRJ 53
COURT ARCHIVE
Delhi High Court judgments, 1982
415 judgments · page 6 of 21
High Courts21 Sept 1982
Rajinder Kumar Vs Ravel Singh and Others
Delhi High Court · (1983) 23 DLT 20 : (1986) 4 DRJ 46 : (1982) RLR 806
High Courts21 Sept 1982
U.P. Co-operative Federation Ltd. Vs Union of India and others
Delhi High Court · (1983) 23 DLT 105 : (1983) 12 ELT 329 : (1982) ILR Delhi 621
High Courts17 Sept 1982
H.S. Gupta Vs Union of India and Others
Delhi High Court · (1983) 5 DRJ 14 : (1983) RLR 290
High Courts17 Sept 1982
Sushil Kumar Vs State
Delhi High Court · (1982) CriLJ 1964 : (1983) 4 DRJ 7 : (1982) RLR 729
High Courts17 Sept 1982
Rukmani Devi Vs Shanti Aggarwal and Another
Delhi High Court · (1983) 4 DRJ 35 : (1982) RLR 813
High Courts17 Sept 1982
Om Prikash Mittal Vs Council of Architecture and Others
Delhi High Court · AIR 1983 Delhi 223 : (1983) ILR Delhi 197
High Courts17 Sept 1982
Balraj Suri Vs Union of India and Others
Delhi High Court · (1983) ILR Delhi 790
High Courts16 Sept 1982
Mohd. Khalil Vs Delhi Administration and Others
Delhi High Court · (1983) 23 DLT 62 : (1983) ILR Delhi 45
High Courts16 Sept 1982
Daulat Ram Public Trust Vs Collector, Delhi and Others
Delhi High Court · (1983) ILR Delhi 35
High Courts16 Sept 1982
Capital Stores Vs Batra Saree Emporium and Another
Delhi High Court · (1983) ILR Delhi 142
High Courts14 Sept 1982
Kartar Singh Vs Union of India and Others
Delhi High Court · (1983) ILR Delhi 446
High Courts14 Sept 1982
Om Parkash and Others Vs The State
Delhi High Court · (1982) CriLJ 751 : (1983) 23 DLT 50
High Courts14 Sept 1982
Minakshi Bahadur Vs University of Delhi
Delhi High Court · AIR 1983 Delhi 104 : (1982) 23 DLT 239 : (1983) RLR 43
High Courts14 Sept 1982
H.C. Jain Vs Union of India and Another
Delhi High Court · (1983) ILR Delhi 641 : (1983) RLR 296 : (1983) 1 SLJ 465
High Courts13 Sept 1982
Trilochan Singh Rana and Another Vs Joginder Singh Bajwa and Others
Delhi High Court · (1983) ILR Delhi 934 : (1982) RLR 768
High Courts10 Sept 1982
Ranjit Singh Tomar Vs Hindustan Export and Import etc.
Delhi High Court · (1983) ILR Delhi 802
High Courts10 Sept 1982
Karam Singh Negi Vs Municipal Corporation of Delhi
Delhi High Court · (1983) ILR Delhi 53
High Courts10 Sept 1982
Kamal Oil and Allied Industries Pvt. Ltd., New Delhi and another Vs Delhi Administration
Delhi High Court · (1982) CriLJ 2046 : (1983) 4 DRJ 102