High Courts01 Sept 1982
Ram Dev Vs The Deputy Commissioner and Others
Delhi High Court · (1983) 23 DLT 2
COURT ARCHIVE
Delhi High Court judgments, 1982
415 judgments · page 8 of 21
High Courts31 Aug 1982
Tobu Enterprises Pvt. Ltd. Vs Joginder Metal Works and Others
Delhi High Court · (1983) ILR Delhi 451
High Courts30 Aug 1982
Ram Narain Vs Dropadi Devi
Delhi High Court · AIR 1983 Delhi 346 : (1983) 4 DRJ 79 : (1983) RLR 4
High Courts27 Aug 1982
Subhash Chander Vs Arjan Kaur
Delhi High Court · (1983) 23 DLT 48 : (1983) 4 DRJ 33 : (1982) 2 ILR Delhi 1004 : (1982) RLR 721
High Courts27 Aug 1982Dismissed
Banwari Lal Radhe Mohan Vs Punjab State Co-operative Supply and Marketing Federation Ltd.
Delhi High Court · AIR 1983 Delhi 86
Arbitration Act, 1940 — Section 20Export (Quality Control and Inspection) Act, 1963 — Section 7
High Courts26 Aug 1982
I.C. Gupta Vs Union of India and Others
Delhi High Court · (1983) 4 DRJ 65 : (1982) RLR 773
High Courts26 Aug 1982
Ram Singh Vs Nathi Lal and Others
Delhi High Court · AIR 1983 Delhi 114 : (1983) 23 DLT 35 : (1983) 4 DRJ 20 : (1982) RLR 774
High Courts26 Aug 1982
Indian Steel Corporation, Madras Vs Union of India and others
Delhi High Court · (1982) 10 ELT 877
High Courts25 Aug 1982
Addl. Commissioner of Income Tax, Delhi-I Vs Rewari Electric Supply and General Industries
Delhi High Court · (1982) 138 ITR 473
High Courts24 Aug 1982
Hemant Bahadur Lama Vs Union of India and Others
Delhi High Court · (1982) CriLJ 2227 : (1983) 1 Crimes 932 : (1983) 23 DLT 5 : (1982) 10 ELT 872
High Courts24 Aug 1982
Mohd. Akil Vs R.K. Baweja, etc.
Delhi High Court · (1982) 45 FLR 363 : (1983) ILR Delhi 814 : (1983) RLR 300
High Courts24 Aug 1982
Ashok Kumar and Another Vs Kishan Kumar and Others
Delhi High Court · (1983) ILR Delhi 250
High Courts24 Aug 1982
Jai Kishan Vs Delhi Transport Undertaking
Delhi High Court · (1982) 22 DLT 63 : (1982) 2 ILR Delhi 852
High Courts23 Aug 1982
Syed Moosa Emami Vs Sunil Kumar
Delhi High Court · AIR 1982 Delhi 590 : (1984) 56 CompCas 212 : (1982) 22 DLT 50 : (1982) RLR 724
High Courts23 Aug 1982
R. Nanabhoy Vs Union of India and Others
Delhi High Court · (1983) 53 CompCas 454 : (1983) 4 DRJ 309
High Courts20 Aug 1982
Flowmore Private Ltd. Vs Keshav Kumar Swarup
Delhi High Court · AIR 1983 Delhi 143 : (1983) 23 DLT 54 : (1982) RLR 742
High Courts20 Aug 1982
Tilak Raj Handa Vs Union of India and Others
Delhi High Court · (1982) ILR Delhi 1024