High Courts20 Aug 1982
Ajit Pershad Vs Nirmal Dass
Delhi High Court · (1982) 22 DLT 51 : (1982) RLR 732
COURT ARCHIVE
Delhi High Court judgments, 1982
415 judgments · page 9 of 21
High Courts19 Aug 1982
The Jain Motor Car Co. Vs Shyam Prabha Jain and Others
Delhi High Court · (1983) 23 DLT 66 : (1983) 4 DRJ 121 : (1982) 2 ILR Delhi 629 : (1982) RLR 754
High Courts18 Aug 1982
C.D. Sharma Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1982) ILR Delhi 464 : (1983) LabIC 479 : (1982) 2 SLJ 351
High Courts17 Aug 1982
State (Delhi Administration) Vs Charanjit Singh and other
Delhi High Court · (1983) 4 DRJ 61
High Courts16 Aug 1982
Mehar Elahi Vs Verhamal
Delhi High Court · (1982) 22 DLT 384 : (1982) 2 ILR Delhi 1039
High Courts16 Aug 1982
Girdhari Lal Chadha and Another Vs Union of India and Others
Delhi High Court · (1983) ILR Delhi 630
High Courts16 Aug 1982
Suresh Dewan Vs Hari Mohan Arya
Delhi High Court · (1982) 22 DLT 387 : (1982) 2 ILR Delhi 1033
High Courts13 Aug 1982
Hoechst Pharmaceuticals Vs C.V.S. Mani
Delhi High Court · (1983) ILR Delhi 548
High Courts11 Aug 1982
The East Bulliaree/Kendwadih Colliery Co. Pvt. Ltd. and another Vs Union of India and others
Delhi High Court · AIR 1983 Delhi 70
Coking Coal Mines (Nationalisation) Act, 1972 — Section 10, 11, 12, 12(1), 20Constitution of India, 1950 — Article 123, 226, 31Mines Act, 1952 — Section 2(1)(0)
High Courts10 Aug 1982
N.P. Seshadri Vs Union of India and Others
Delhi High Court · (1982) 22 DLT 55
High Courts10 Aug 1982
Jai Ram Dass and Co. Vs R.S. Bhatia
Delhi High Court · (1982) 22 DLT 51(2) : (1983) 4 DRJ 27 : (1982) 2 ILR Delhi 1044 : (1982) RLR 726
High Courts06 Aug 1982
Tek Chand and Others Vs Development Commissioner, Delhi and Others
Delhi High Court · (1983) 23 DLT 1
High Courts06 Aug 1982
D.S. Sharma Vs Delhi Administration and Another
Delhi High Court · AIR 1983 Delhi 434 : (1982) 22 DLT 41
High Courts06 Aug 1982
Modi Rubber Ltd. Vs Union of India and others
Delhi High Court · (1984) 2 ECC 30 : (1983) 12 ELT 24
High Courts06 Aug 1982
Girdhari Lal Bhat Vs The State and Others
Delhi High Court · (1982) 22 DLT 487
High Courts05 Aug 1982
Inder Sain Gupta and Another Vs Sushil Kumar and Others
Delhi High Court · (1982) 22 DLT 389
High Courts05 Aug 1982
Hardit Singh Vs Surinder Nath and others
Delhi High Court · AIR 1982 Delhi 588