COURT ARCHIVE
Delhi High Court judgments, 1982
415 judgments · page 10 of 21
Hakish J. Mal Vs State
Delhi High Court · (1982) CriLJ 2123 : (1983) ILR Delhi 940
R.N. Gujral and Others Vs Shyam Sunder and Sons and Others
Delhi High Court · (1982) CriLJ 2012 : (1982) 3 DRJ 374
Maya Devi and Others Vs Bhagat Singh Bedi
Delhi High Court · (1982) 22 DLT 443 : (1982) 3 DRJ 402 : (1982) RLR 699
Sugar Mills Vs State Trading Corporation
Delhi High Court · (1982) ILR Delhi 472
Amar Nath Bhatia Vs Trade Fair Authority of India and Others
Delhi High Court · (1982) 22 DLT 337 : (1982) 2 SLJ 294
Subhash Chander Vs State (Delhi Administration)
Delhi High Court · (1982) 3 DRJ 696 : (1982) RLR 696
Khushi Ram Vs Lal Man and Others
Delhi High Court · AIR 1983 Delhi 78 : (1982) 22 DLT 36 : (1982) 3 DRJ 384 : (1982) RLR 681
Tej Kaur Vs Appellate Officer and Others
Delhi High Court · (1982) ILR Delhi 513
Mumtaz Jehan Vs Insha Allah alias Noor Jehan and Others
Delhi High Court · AIR 1983 Delhi 65 : (1982) 22 DLT 315 : (1982) 2 ILR Delhi 650
Oriental Bank of Commerce Vs Delhi Development Authority and Another
Delhi High Court · (1984) 55 CompCas 81 : (1982) CriLJ 2230 : (1983) ILR Delhi 419
Suraj Parkash and Others Vs Union of India and Others
Delhi High Court · (1982) 3 DRJ 381 : (1982) 2 ILR Delhi 664 : (1982) RLR 692
Jia Lal Sharma, New Delhi Vs The State and another
Delhi High Court · (1982) CriLJ 1913 : (1982) ILR Delhi 671(1)
Commander P. Vasudeva Vs Commissioner of Income Tax
Delhi High Court · (1982) 11 TAXMAN 88
R.P. Vasudeva Vs Commissioner of Income Tax
Delhi High Court · (1983) 32 CTR 343 : (1982) ILR Delhi 399 : (1983) 142 ITR 826
Municipal Corporation of Delhi Vs Ved Parkash Vij
Delhi High Court · (1982) 22 DLT 453