High Courts06 Jul 1982
Union of India Vs Swastika Motors and another
Delhi High Court · AIR 1983 Delhi 240 : (1985) 58 CompCas 127
COURT ARCHIVE
Delhi High Court judgments, 1982
415 judgments · page 11 of 21
High Courts28 Jun 1982
Harpinder Singh Vs State (Delhi Administration)
Delhi High Court · (1983) CriLJ 53 : (1982) 22 DLT 266
High Courts28 May 1982
Kishan Kapur Vs Union of India and Others
Delhi High Court · (1983) ILR Delhi 661
High Courts28 May 1982
Daulat Ram Mehnidratta Vs Lt. Governor of Delhi and Others
Delhi High Court · AIR 1982 Delhi 470 : (1983) 4 DRJ 66 : (1983) 2 ILR Delhi 487 : (1983) RLR 116
High Courts28 May 1982
Commissioner of Income Tax, Delhi Vs J.N. Gopal and Co.
Delhi High Court · (1983) 37 CTR 105 : (1983) 142 ITR 432 : (1982) 11 TAXMAN 73
High Courts28 May 1982
V.K. Kumar Vs Kendriya Vidhyalaya Sanga than and Others
Delhi High Court · (1982) 22 DLT 18 : (1982) 2 ILR Delhi 679
High Courts28 May 1982
Daya Wanti Punj and Others Vs New Delhi Municipal Committee and Others
Delhi High Court · AIR 1982 Delhi 534 : (1982) 22 DLT 26 : (1982) 2 ILR Delhi 569
High Courts28 May 1982
Punny Ram and Others Vs Chiranji Lal Gupta and Others
Delhi High Court · AIR 1982 Delhi 431 : (1982) 22 DLT 29(2) : (1982) 3 DRJ 342 : (1982) 2 ILR Delhi 365 : (1982) RLR 576
High Courts28 May 1982
Mohan Wahi Vs State (Central Bureau of Investigation), New Delhi
Delhi High Court · (1982) CriLJ 2040
High Courts28 May 1982
Ram Kishan Singh Vs Savitri Devi
Delhi High Court · AIR 1982 Delhi 458 : (1983) ILR Delhi 962 : (1982) RLR 622
High Courts28 May 1982
Aggarwal Hardware Works Private Limited Vs C.V.S. Vasantha
Delhi High Court · (1982) 22 DLT 230
High Courts28 May 1982
Pritam Pal Singh Vs V.P. Raman
Delhi High Court · (1982) 22 DLT 27 : (1982) 2 ILR Delhi 820
High Courts28 May 1982
Sain Ditta Mal Vs Union of India and others
Delhi High Court · AIR 1982 Delhi 509
Constitution of India, 1950 — Article 252(1)Customs Act, 1962 — Section 104, 105(1), 108, 110, 110(2)General Clauses Act, 1897 — Section 6
High Courts27 May 1982
Mangat Ram Vs The State
Delhi High Court · (1982) CriLJ 2044 : (1982) 22 DLT 263 : (1982) RLR 641
High Courts27 May 1982
Kiran Kapoor Vs Surinder Kumar Kapoor
Delhi High Court · AIR 1982 Delhi 543 : (1982) 3 DRJ 329
High Courts26 May 1982
Nand Lal Patel Vs Shiv Saran Lal and Others
Delhi High Court · (1984) ILR Delhi 913
High Courts26 May 1982
Commissioner of Income Tax, Delhi-III Vs V.K. Narendra
Delhi High Court · (1983) 143 ITR 418
High Courts26 May 1982
Ajit Singh Vs Nand Singh and Others
Delhi High Court · (1982) 22 DLT 22 : (1982) 2 ILR Delhi 702