High Courts17 May 1982
Addl. Commissioner of Income Tax, Delhi-I Vs Motors and General Finance Ltd.
Delhi High Court · (1983) 35 CTR 412 : (1983) 142 ITR 424 : (1982) 11 TAXMAN 34
COURT ARCHIVE
Delhi High Court judgments, 1982
415 judgments · page 13 of 21
High Courts14 May 1982
Mohan Lal Vs Tirath Ram Chopra and Another
Delhi High Court · AIR 1982 Delhi 405 : (1982) 22 DLT 1(2) : (1982) 3 DRJ 298 : (1982) ILR Delhi 345 : (1982) RLR 468
High Courts14 May 1982
Salwan Public School Vs D.K. Dass and Others
Delhi High Court · (1982) 3 DRJ 397 : (1983) LabIC 539 : (1982) RLR 638 : (1982) 2 SLJ 278
High Courts13 May 1982
Siri Pal Jain Vs Brij Ksihore and Others
Delhi High Court · (1982) 22 DLT 137 : (1982) 3 DRJ 327 : (1982) 2 ILR Delhi 290
High Courts10 May 1982
Gurudwara Shri Guru Singh Sabha Vs The State and Others
Delhi High Court · (1982) 22 DLT 80
High Courts10 May 1982
Addl. Commissioner of Income Tax Delhi-I Vs Delhi Cloth and General Mills Co. Ltd.
Delhi High Court · (1983) 144 ITR 275 : (1982) 11 TAXMAN 133
High Courts07 May 1982
Indian Aluminium Cables Ltd. Vs Union of India and others
Delhi High Court · (1982) 22 DLT 19 : (1982) 10 ELT 467
High Courts07 May 1982
Mahindra and Mahindra Ltd. and others Vs Union of India and others
Delhi High Court · (1983) 53 CompCas 409 : (1983) 36 CTR 153 : (1983) ILR Delhi 856 : (1983) 141 ITR 174
High Courts06 May 1982
Sales Tax Officer, Central Circle, New Delhi Vs Byford Ltd.
Delhi High Court · (1984) 55 CompCas 204 : (1982) ILR Delhi 181 : (1984) 145 ITR 537 : (1983) 53 STC 357
High Courts05 May 1982
Nawal Bihari Lal Goel Vs Commissioner of Income Tax
Delhi High Court · (1983) 12 TAXMAN 193
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts05 May 1982
Raghbir Singh and Others Vs Municipal Corporation of Delhi and Another
Delhi High Court · AIR 1982 Delhi 550 : (1982) 22 DLT 235
High Courts05 May 1982
The Commissioner of Income Tax, New Delhi Vs Deokinandan and Sons
Delhi High Court · (1983) 33 CTR 72 : (1983) ILR Delhi 897 : (1982) 138 ITR 225
High Courts05 May 1982
Commissioner of Income Tax, Delhi-II Vs Deoki Nandan and Sons
Delhi High Court · (1982) 11 TAXMAN 83
High Courts05 May 1982
Metal Fittings P. Ltd. and another Vs Union of India and others
Delhi High Court · (1983) 37 CTR 269 : (1982) ILR Delhi 210 : (1983) 141 ITR 758 : (1982) RLR 508
High Courts05 May 1982
Satar Masiah Vs The State
Delhi High Court · (1982) CriLJ 2286 : (1982) 22 DLT 134 : (1982) RLR 519
High Courts04 May 1982
Indian Commerce and Industries Corporation Vs R.C. Lai
Delhi High Court · (1982) 22 DLT 351
High Courts03 May 1982
Swatantra Kumar and Others Vs Union of India
Delhi High Court · (1982) 22 DLT 226