High Courts22 Jan 1982
Sanghi Motors Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1982) 29 CTR 182 : (1982) ILR Delhi 990 : (1982) 135 ITR 359 : (1982) 11 TAXMAN 132
COURT ARCHIVE
Delhi High Court judgments, 1982
415 judgments · page 21 of 21
High Courts21 Jan 1982
R.P. Kapur and Another Vs Kaushalya Educational Trust
Delhi High Court · (1982) 21 DLT 46 : (1982) ILR Delhi 801
High Courts18 Jan 1982
Gopal Khullar and Others Vs The New Delhi Hotels Ltd.
Delhi High Court · (1982) 3 DRJ 439
High Courts13 Jan 1982
Vishwanath Khanna Vs Ram Swarup Rastogi and Sons and Others
Delhi High Court · (1982) 3 DRJ 145
High Courts07 Jan 1982
Manju Gupta Vs M.S. Paintal
Delhi High Court · (1982) CriLJ 817 : (1982) 21 DLT 164
High Courts07 Jan 1982
Union of India Vs Nand Kishore and Others
Delhi High Court · AIR 1982 Delhi 452 : (1982) 21 DLT 214
High Courts07 Jan 1982
Sunder Industries and Others Vs General Engineer Works
Delhi High Court · AIR 1982 Delhi 220 : (1982) 21 DLT 53 : (1982) 3 DRJ 130 : (1982) RLR 133
High Courts04 Jan 1982Dismissed
Om Parkash (died) represented through Ratish Kumar Aggarwal and others Vs Union of India and others
Delhi High Court · AIR 1982 Delhi 181
Administration of Evacuee Property Act, 1950 — Section 10, 10(2)(o), 11, 11(2)(a), 4Civil Procedure Code, 1908 (CPC) — Section 141Constitution of India, 1950 — Article 226
High Courts04 Jan 1982
Ratish Kumar Aggarwal and Others Vs Union of India and Others
Delhi High Court · (1982) 3 DRJ 142
High Courts02 Jan 1982Allowed
Employees State Insurance Corporation Vs Pratap Names Labels Factory
Delhi High Court · (1982) 21 DLT 320 : (1982) ILR Delhi 683