High Courts24 Feb 1982
Jyoti Malhotra Vs Kewal Kishore Malhotra
Delhi High Court · AIR 1983 Delhi 148 : (1982) 3 DRJ 201 : (1982) ILR Delhi 390 : (1982) RLR 278
COURT ARCHIVE
Delhi High Court judgments, 1982
415 judgments · page 19 of 21
High Courts23 Feb 1982
M/s. Atma Ram Properties (P.) Ltd. Vs Union of India and another
Delhi High Court · AIR 1982 Delhi 580
High Courts20 Feb 1982
H.L. Vijh and Others Vs Union of India and Others
Delhi High Court · (1983) 5 DRJ 108
High Courts19 Feb 1982
Smt. Nandita Virmani Vs Raman Virmani
Delhi High Court · (1982) 02 DEL CK 0019
High Courts19 Feb 1982
Vishnu Bhagwan Vs Nawal Kishore
Delhi High Court · (1982) 21 DLT 381 : (1982) 3 DRJ 231 : (1982) RLR 291
High Courts19 Feb 1982
R.C. Malik Vs Union of India
Delhi High Court · (1982) 21 DLT 61 : (1982) 3 DRJ 176 : (1982) 2 ILR Delhi 136 : (1982) LabIC 1604 : (1982) RLR 305 : (1982) 2 SLJ 545
High Courts18 Feb 1982
Commissioner of Income Tax Vs Bharat Insurance Co. Ltd.
Delhi High Court · (1982) 10 TAXMAN 229
Income Tax Act, 1961 — Section 256(1)Insurance Act, 1938 — Section 3(5B), 7
High Courts18 Feb 1982
Commissioner of Income Tax (Delhi Central) Vs Bharat Insurance Co. Ltd.
Delhi High Court · (1983) 34 CTR 371 : (1983) 142 ITR 342
High Courts17 Feb 1982
Vinod Arora Vs Manju Arora
Delhi High Court · AIR 1982 Delhi 592 : (1982) RLR 532
High Courts17 Feb 1982
Nand Gopal Bacchas and Others Vs Bank of India
Delhi High Court · AIR 1982 Delhi 280 : (1982) 21 DLT 323 : (1982) 3 DRJ 228 : (1982) RLR 287
High Courts16 Feb 1982
Jagdish Pershad Vs Hardayail Singh
Delhi High Court · AIR 1982 Delhi 298 : (1982) 21 DLT 310 : (1982) 3 DRJ 184 : (1982) RLR 283
High Courts16 Feb 1982
Basti Sugar Mills Co. Ltd. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1983) 35 CTR 414 : (1983) 142 ITR 487 : (1982) 10 TAXMAN 306
High Courts15 Feb 1982
Union of India Vs Syed Shah Nasir Hussain
Delhi High Court · AIR 1982 Delhi 300 : (1982) 3 DRJ 187 : (1982) ILR Delhi 969 : (1982) RLR 232
High Courts12 Feb 1982Dismissed
Eastern Linkers Pvt. Ltd. Vs Dina Nath Sodhi
Delhi High Court · (1984) 55 CompCas 462 : (1982) 3 DRJ 239
High Courts12 Feb 1982
Commissioner of Wealth Tax Vs H.S. Ahuja
Delhi High Court · (1982) 30 CTR 349 : (1982) 136 ITR 94 : (1982) RLR 219 : (1982) 10 TAXMAN 111
High Courts11 Feb 1982
Krishan Gopal Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1982) 22 DLT 73
High Courts10 Feb 1982
Indu Gupta Vs Rajeshwar Pershad
Delhi High Court · AIR 1982 Delhi 344 : (1982) 3 DRJ 172 : (1982) 2 ILR Delhi 871 : (1982) RLR 216
High Courts09 Feb 1982
Pushpa Talwar Vs A.N. Kapoor
Delhi High Court · (1982) 21 DLT 235 : (1982) RLR 223
High Courts09 Feb 1982
Surinder Kumar Grover Vs The State and Others
Delhi High Court · (1982) CriLJ 922 : (1982) 21 DLT 230 : (1982) 3 DRJ 161 : (1982) ILR Delhi 948 : (1982) RLR 668
High Courts09 Feb 1982
All India Institute of Medical Sciences Vs American Refrigeration Co. Ltd.
Delhi High Court · AIR 1982 Delhi 275 : (1982) 21 DLT 352 : (1982) 3 DRJ 287 : (1982) 2 ILR Delhi 593