COURT ARCHIVE
Delhi High Court judgments, 1982
415 judgments · page 17 of 21
Swastika Metal Works Vs Union of India and Others
Delhi High Court · (1982) 22 DLT 272
Vishal Andhra Industries Vs Union of India
Delhi High Court · (1983) ECR 1559 : (1983) 14 ELT 2265
Vijay Pal Gupta, Delhi Vs The State and others
Delhi High Court · (1982) 21 DLT 436 : (1982) 3 DRJ 270 : (1983) 2 ILR Delhi 789
Shri Ish Kumar Vs Union of India and Others
Delhi High Court · AIR 1982 Delhi 567 : (1982) 2 ILR Delhi 1066 : (1982) 2 SLJ 220
Brij Lal Gautam Vs Parbati Devi
Delhi High Court · AIR 1982 Delhi 314 : (1982) 22 DLT 201
State (Delhi Administration) Vs Ravinder Kumar Bhatnagar
Delhi High Court · (1982) 21 DLT 442 : (1982) 3 DRJ 205
Madan Lal Jain Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1982) ACJ 374 : AIR 1982 Delhi 282 : (1985) 57 CompCas 782 : (1982) 21 DLT 432 : (1982) RLR 549
Khushbir Singh Vs Ajaib Singh
Delhi High Court · (1982) 21 DLT 338 : (1982) RLR 534
Satish Chander Vs Shiv Dutt and Prem Nath
Delhi High Court · (1982) 21 DLT 64 : (1982) RLR 354
Commissioner of Income Tax, Delhi-II Vs Rohtak Textile Mills Ltd.
Delhi High Court · (1982) 30 CTR 151 : (1982) 138 ITR 195
R.P. Sablok Vs Smt. Kaushalya Devi
Delhi High Court · (1982) 21 DLT 364 : (1982) 3 DRJ 225
Virendra Dresses Vs Varindra Garments
Delhi High Court · AIR 1982 Delhi 482 : (1982) 21 DLT 472 : (1982) RLR 538
Additional Commissioner of Income Tax Vs Rohtak Textiles Mills Ltd.
Delhi High Court · (1982) 2 ILR Delhi 68 : (1983) 12 TAXMAN 71
Issac Joti Sen Vs Sunita Sen
Delhi High Court · (1982) 21 DLT 424 : (1982) 3 DRJ 212
S. Kuldip Singh Johar Vs V.D. Narang
Delhi High Court · AIR 1982 Delhi 285 : (1982) 21 DLT 389 : (1982) 3 DRJ 203 : (1982) RLR 310
Chiranji Lal Vs Kailash Chand Jain
Delhi High Court · (1982) 21 DLT 369 : (1982) RLR 299
Commander P. Vasudeva Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1982) 03 DEL CK 0019