High Courts05 Mar 1982Dismissed
Mrs. C. Howell Vs R.S. Howell
Delhi High Court · AIR 1982 Delhi 328
Divorce Act, 1869 — Section 10
COURT ARCHIVE
Delhi High Court judgments, 1982
415 judgments · page 18 of 21
High Courts05 Mar 1982
Delhi Development Authority Vs Uppal Engineering Construction Co.
Delhi High Court · AIR 1982 Delhi 425 : (1982) 21 DLT 457 : (1982) ILR Delhi 713
High Courts04 Mar 1982
Cycle Equipments (P) Ltd. and Another Vs Municipal Corporation of Delhi and Others
Delhi High Court · AIR 1983 Delhi 94 : (1982) 21 DLT 445 : (1982) ILR Delhi 728 : (1982) RLR 372
High Courts04 Mar 1982
Smt. Bimla Dewan Vs The Lieutenant Governor, Delhi and others
Delhi High Court · (1982) CriLJ 1095 : (1982) 21 DLT 341 : (1982) 3 DRJ 219
High Courts04 Mar 1982
Bimla Dewan Vs Lt. Governor of Delhi and Others
Delhi High Court · (1982) CriLJ 1095 : (1982) 21 DLT 341 : (1982) 3 DRJ 219
High Courts04 Mar 1982
R. Ramalingam and another Vs P.R. Thakur and others
Delhi High Court · AIR 1982 Delhi 486
High Courts04 Mar 1982
R. Ramalingam, etc. Vs P.R. Thakur, etc.
Delhi High Court · (1982) ACJ 440 : (1984) 56 CompCas 393 : (1982) 21 DLT 430 : (1982) 3 DRJ 447
High Courts04 Mar 1982
H.S. Gandhi Vs Abha Arora
Delhi High Court · AIR 1983 Delhi 288 : (1982) 21 DLT 384 : (1982) 3 DRJ 180 : (1982) RLR 273
High Courts03 Mar 1982
U.P. State Sugar Corporation Ltd. Vs The State Trading Corporation
Delhi High Court · (1982) 21 DLT 374 : (1982) RLR 459
High Courts02 Mar 1982
Curewell (India) Ltd. Vs Sahib Singh
Delhi High Court · (1982) 21 DLT 397 : (1982) 3 DRJ 193
High Courts02 Mar 1982
Aggarwal Oil and General Mills Vs Delhi Administration (The State) and Another
Delhi High Court · (1982) 21 DLT 466
High Courts01 Mar 1982
Union of India and Others Vs Shyam Kumar
Delhi High Court · (1982) 3 DRJ 225(2) : (1982) ILR Delhi 927
High Courts28 Feb 1982Dismissed
Umesh Saxena and Another Vs Asharfi Lal and Others
Delhi High Court · (1993) 3 LLJ 545
High Courts26 Feb 1982
Additional Commissioner of Income Tax, Delhi (III) Vs Roshan Dass Briz Bhushan
Delhi High Court · (1982) 30 CTR 163 : (1982) 10 TAXMAN 29
High Courts26 Feb 1982
Additional Commissioner of Income Tax Vs Roshan Dass Brij Bhushan
Delhi High Court · (1982) ILR Delhi 121 : (1982) 136 ITR 816
High Courts26 Feb 1982
Sushma Kumari Vs Ramesh Chand and Another
Delhi High Court · (1982) ILR Delhi 729
High Courts26 Feb 1982
Skytone Electricals (India) Vs Union of India and Another
Delhi High Court · (1982) ILR Delhi 788
High Courts25 Feb 1982
P.N. Bhatt Vs Kaushalya Devi
Delhi High Court · (1982) 21 DLT 295 : (1982) 3 DRJ 200 : (1982) RLR 294
High Courts25 Feb 1982Partly Allowed
Krishan Kumar Madhok Vs Union of India (UOI)
Delhi High Court · AIR 1982 Delhi 332 : (1982) ILR Delhi 606