High Courts01 Apr 1982
Uttam Singh Duggal and Co. Pvt. Ltd. Vs United States of America, Agency of International Development
Delhi High Court · (1982) 22 DLT 25 : (1982) 2 ILR Delhi 273
COURT ARCHIVE
Delhi High Court judgments, 1982
415 judgments · page 16 of 21
High Courts01 Apr 1982
Madan Lal Batra Vs State
Delhi High Court · (1998) 3 DRJ 240 : (1983) 2 ILR Delhi 781
High Courts31 Mar 1982
Government Employees S. Co-operative. H.B. Society Vs Union of India
Delhi High Court · AIR 1982 Delhi 362 : (1982) 22 DLT 147 : (1982) 3 DRJ 446 : (1982) 2 ILR Delhi 46
High Courts31 Mar 1982
Northern India Paint Colour and Varnish Co. (Pvt.) Ltd. Vs Union of India and Another
Delhi High Court · (1982) 22 DLT 158 : (1982) 2 ILR Delhi 253
High Courts31 Mar 1982
Oudh Ram and others Vs The State
Delhi High Court · (1982) CriLJ 1656 : (1982) 22 DLT 20
High Courts31 Mar 1982
Bhagwat Pershad Vs Shanti Devi and Others
Delhi High Court · (1982) 21 DLT 482
High Courts30 Mar 1982
Duli Chand Vs Jagmander Dass
Delhi High Court · (1982) 21 DLT 57 : (1982) 3 DRJ 250 : (1982) 2 ILR Delhi 1050
High Courts30 Mar 1982
Ashgar Ali Vs Mohd. Taqi and Others
Delhi High Court · (1982) 21 DLT 63 : (1982) 3 DRJ 248 : (1982) RLR 425
High Courts29 Mar 1982
Premchand Gupta Vs Moolchand and Others
Delhi High Court · (1982) 22 DLT 3 : (1982) 2 ILR Delhi 34 : (1983) RLR 522
High Courts26 Mar 1982
Smt. Phool Sabharwal Vs Commissioner of Income Tax, Delhi-V, New Delhi
Delhi High Court · (1983) 34 CTR 369 : (1983) 141 ITR 774 : (1982) 11 TAXMAN 73
High Courts26 Mar 1982
Kanjimal and Sons Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1983) 33 CTR 1 : (1982) 138 ITR 391 : (1983) 12 TAXMAN 34
Income Tax Act, 1961 — Section 124(1), 124(2), 124(3), 124(4), 124(5)
High Courts26 Mar 1982
Commissioner of Wealth Tax, Delhi Vs Brij Raj Punj
Delhi High Court · (1983) 140 ITR 574
High Courts26 Mar 1982
The Refugee Co-operative Housing Society Ltd. Vs Harban Singh Bhasin and Others
Delhi High Court · AIR 1982 Delhi 335 : (1982) 22 DLT 87 : (1982) 3 DRJ 280 : (1982) 2 ILR Delhi 1 : (1982) ILR Delhi 1(1)
High Courts26 Mar 1982
Commissioner of Income Tax, Delhi-III Vs Jyoti Prashad
Delhi High Court · (1983) 140 ITR 570 : (1982) 10 TAXMAN 100
High Courts26 Mar 1982
Commissioner of Wealth Tax, Delhi Vs Y.P. Punj
Delhi High Court · (1983) 33 CTR 293 : (1983) 140 ITR 578 : (1982) 10 TAXMAN 225
High Courts23 Mar 1982
Daga Commercial Corporation Pvt. Ltd., New Delhi Vs Union of India and others
Delhi High Court · (1983) 14 ELT 2142
High Courts23 Mar 1982
Roop Devi Vs Sultan Singh
Delhi High Court · (1982) 3 DRJ 443 : (1982) RLR 687
High Courts23 Mar 1982
Shanti Devi Vs State and Others
Delhi High Court · AIR 1982 Delhi 453 : (1982) 21 DLT 404 : (1982) 3 DRJ 207 : (1982) 2 ILR Delhi 57
High Courts22 Mar 1982
JAWAHAR LAL Vs COMPETENT AUTHORITY (I.A.C.), RANGE II, NEW DELHI, AND OTHERS.
Delhi High Court · (1983) 32 CTR 131 : (1982) 32 CTR 131 : (1982) 137 ITR 605