COURT ARCHIVE
Delhi High Court judgments, 1982
415 judgments · page 15 of 21
Salwan Public School, etc. Vs D.K. Dass, etc.
Delhi High Court · (1982) ILR Delhi 268
Addl. Commissioner of Income Tax, Delhi-II Vs Netar Krishana Sahgals Pvt. Ltd.
Delhi High Court · (1983) 34 CTR 376 : (1983) 141 ITR 681
Essco Sanitations Vs Mascot Industries (India)
Delhi High Court · AIR 1982 Delhi 308 : (1982) 2 ILR Delhi 329
Shamsher Singh Vs H.S. Malik
Delhi High Court · (1982) 22 DLT 1 : (1984) 1 ILR Delhi 268
Raunaq Raj and Another Vs Appellate Officer and Others
Delhi High Court · AIR 1981 Delhi 391 : (1982) ILR Delhi 404
Bhola Nath Arora and Another Vs The State
Delhi High Court · (1982) CriLJ 1482 : (1982) 22 DLT 32
Ludwig Wunsche and Co. Vs Raunaq International Ltd. and Others
Delhi High Court · AIR 1983 Delhi 247 : (1982) 22 DLT 53 : (1983) 4 DRJ 8
I.T.C. Limited Vs Superintendent of Central Excise and others
Delhi High Court · (1983) 12 ELT 281
Avinash Chander Vs Sohini Devi
Delhi High Court · (1982) 21 DLT 486 : (1982) RLR 604
Ashok Kumar, Omperkash, R.P. Bajaj and R.P. Oberoi Vs State
Delhi High Court · (1982) 21 DLT 62 : (1982) RLR 677
Banwari Lal Radhe Mohan Vs Punjab State Co-operative Supply and Marketing Federation Ltd. and Another
Delhi High Court · AIR 1982 Delhi 357 : (1985) 58 CompCas 210 : (1982) 3 DRJ 233 : (1982) RLR 525
Ashok Kumar Vs Ram Gopal
Delhi High Court · (1982) 22 DLT 188 : (1982) RLR 598
J.C. Mehta Vs The State and Another
Delhi High Court · (1982) CriLJ 1488 : (1982) 22 DLT 64 : (1982) RLR 611
The Triveni Engineering Works Ltd. Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · (1982) 136 ITR 340
Triveni Engineering Works Ltd. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1982) 29 CTR 234 : (1982) ILR Delhi 891 : (1982) 10 TAXMAN 136
Mehar Ghand and Another Vs Ram Parwar and Another
Delhi High Court · (1983) 23 DLT 509
Municipal Corporation of Delhi Vs Ram Lal Malik and Others
Delhi High Court · (1982) 22 DLT 208 : (1982) ILR Delhi 914 : (1982) LabIC 1599 : (1982) 2 SLJ 575
J.S. girl Rao Vs Hind Kusht Niwaran Sangh and Others
Delhi High Court · AIR 1982 Delhi 446 : (1982) 22 DLT 23 : (1982) 2 ILR Delhi 217