High Courts05 Feb 1982
Sarla Mittal Vs K.C. Jain
Delhi High Court · (1982) 21 DLT 334 : (1982) RLR 455
COURT ARCHIVE
Delhi High Court judgments, 1982
415 judgments · page 20 of 21
High Courts05 Feb 1982
Ram Lal Narang Vs Union of India and Others
Delhi High Court · (1983) ILR Delhi 1
High Courts05 Feb 1982
Zenon Electronics Private Limited and others Vs Union of India and others
Delhi High Court · (1982) 10 ELT 454
High Courts04 Feb 1982
Lachhman Dass and Others Vs Suraj Prakash Mahajan
Delhi High Court · AIR 1982 Delhi 380 : (1982) 21 DLT 277 : (1982) 2 ILR Delhi 881
High Courts03 Feb 1982
Bharat Lal and Co. Vs Union of India and Another
Delhi High Court · AIR 1982 Delhi 444 : (1982) ILR Delhi 751 : (1982) RLR 193
High Courts02 Feb 1982
Ram Nath Vs State
Delhi High Court · (1982) 21 DLT 227 : (1982) 3 DRJ 159 : (1982) RLR 318
High Courts29 Jan 1982
Indian Tourism Development Corporation Vs Delhi Administration and Others
Delhi High Court · (1982) ILR Delhi 535 : (1982) LabIC 1309 : (1982) 2 SLJ 665
High Courts29 Jan 1982
Radhey Shyam Khanna Vs Amar Nath Khanna and Others
Delhi High Court · (1982) 21 DLT 273
High Courts29 Jan 1982
Nirmala Devi Vs Gopal Krishan and Others
Delhi High Court · (1982) 21 DLT 326 : (1982) RLR 207
High Courts29 Jan 1982
Addl. Commissioner of Income Tax Delhi-III Vs Markanda Engineers
Delhi High Court · (1982) 29 CTR 155 : (1982) ILR Delhi 954 : (1982) 136 ITR 111 : (1982) 9 TAXMAN 247
High Courts29 Jan 1982
Commissioner of Income Tax, Delhi-IV Vs Pratap Singh of Nabha
Delhi High Court · (1982) ILR Delhi 145 : (1982) 9 TAXMAN 225
High Courts29 Jan 1982
Bali Ram Sharma Vs S.H.O. Police Station, defense Colony and Others
Delhi High Court · (1982) CriLJ 1910 : (1982) 3 DRJ 154 : (1982) ILR Delhi 395 : (1982) RLR 331
High Courts29 Jan 1982
Commissioner of Income Tax Vs Pratap Singh
Delhi High Court · (1982) 138 ITR 27
High Courts27 Jan 1982
P.S. Sundram Vs S. Varshaswami
Delhi High Court · (1983) CriLJ 1119 : (1982) 21 DLT 252 : (1982) 3 DRJ 138 : (1982) RLR 321
High Courts27 Jan 1982
Chameli Wati and Others Vs Delhi Municipal Corporation and Others
Delhi High Court · (1982) ACJ 300 : AIR 1982 Delhi 575 : (1982) 21 DLT 245
High Courts25 Jan 1982
Savitri Devi Vs Nathu Ram
Delhi High Court · (1982) 21 DLT 360 : (1982) RLR 464
High Courts25 Jan 1982
Harbhajan Singh Vs Ministry of defense and others
Delhi High Court · (1982) 21 DLT 262 : (1982) 3 DRJ 218 : (1982) 2 LLJ 387
Army Rules, 1954 — Rule 177, 178, 179, 180, 181