High Courts15 Jan 1981
Commissioner of Sales Tax, Delhi Vs Pop Corn.
Delhi High Court · (1982) 49 STC 36
COURT ARCHIVE
Delhi High Court judgments, 1981
494 judgments · page 25 of 25
High Courts15 Jan 1981
K.M. Bindra Vs Union of India and Another
Delhi High Court · (1981) 19 DLT 384
Constitution of India, 1950 — Article 14
High Courts14 Jan 1981
Delhi Cloth and General Mills Co. Ltd. Vs Dil Bahadur and Another
Delhi High Court · (1981) ILR Delhi 478 : (1981) LabIC 1481
High Courts13 Jan 1981
Murlidhar Dalmia Vs Commissioner of Income Tax, Delhi-II
Delhi High Court · (1981) 129 ITR 67
High Courts10 Jan 1981
National Labour Institute and Another Vs Prem Chandra
Delhi High Court · (1982) 21 DLT 216
High Courts09 Jan 1981
Iqbal Singh Vs The State
Delhi High Court · (1981) CriLJ 512 : (1981) ILR Delhi 365
High Courts09 Jan 1981
Commissioner of Income Tax, Delhi Vs Ramanand Sachdeva
Delhi High Court · (1982) 136 ITR 440 : (1981) 6 TAXMAN 142
High Courts08 Jan 1981
Joint Financiers (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1981) 01 DEL CK 0022
High Courts08 Jan 1981
Commissioner of Sales Tax, Delhi Vs Delhi Automobiles (P.) Ltd.
Delhi High Court · (1981) 48 STC 333
High Courts07 Jan 1981
Tarlok Chand Khanna and another Vs Raj Kumar Kapoor and others
Delhi High Court · (1983) 54 CompCas 12 : (1982) 1 ILR Delhi 156 : (1982) ILR Delhi 156
High Courts05 Jan 1981
National Small Industries Corporation Ltd. Vs National Metal Craft and Others
Delhi High Court · AIR 1981 Delhi 189 : (1981) ILR Delhi 1100 : (1981) RLR 337
High Courts04 Jan 1981
Om Parkash and Others Vs Union of India and Others
Delhi High Court · (1982) 21 DLT 160 : (1982) ILR Delhi 1000 : (1982) RLR 128