High Courts06 Feb 1981
D.S.S.I. Industries (P) Ltd. Vs G.S. Sial
Delhi High Court · (1981) 19 DLT 181 : (1981) 2 DRJ 128
Delhi Rent Control Act, 1958 — Section 14(1)
COURT ARCHIVE
Delhi High Court judgments, 1981
494 judgments · page 23 of 25
High Courts06 Feb 1981
Commissioner of Income Tax, Delhi-III Vs Roshan Lal and another
Delhi High Court · (1981) 23 CTR 82 : (1982) 134 ITR 145 : (1981) 7 TAXMAN 49
High Courts06 Feb 1981
Star Paper Mills Vs Union of India and Others
Delhi High Court · (1981) 8 ELT 577 : (1981) ILR Delhi 600
High Courts06 Feb 1981
Hans Raj Mehta Vs Asha Rani Vasudeva
Delhi High Court · AIR 1981 Delhi 140 : (1981) 19 DLT 52(2) : (1981) 2 DRJ 92 : (1981) RLR 325
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts05 Feb 1981
Byford Ltd. Vs Sales Tax Officer, Special Circle, New Delhi and another
Delhi High Court · (1981) 130 ITR 625 : (1981) 48 STC 503
High Courts05 Feb 1981
Income Tax Officer, Special Civil No. VII, New Delhi and another Vs Dwarka Das and Brothers
Delhi High Court · (1981) 131 ITR 571
High Courts04 Feb 1981
St. Mary''s School Vs Henry Brooks
Delhi High Court · (1981) 19 DLT 263 : (1981) 2 DRJ 90
High Courts04 Feb 1981
Shyam Lal Sunder Lal Vs Lt. Governor, Delhi
Delhi High Court · (1981) ILR Delhi 632 : (1981) 48 STC 561
High Courts04 Feb 1981
Jagdish Parshad Gupta Vs Youngmen Benefit Chit Fund (P.) Ltd. (In Liquidation) and others
Delhi High Court · (1981) 51 CompCas 201 : (1981) ILR Delhi 790
High Courts04 Feb 1981
Kewal Krishan Vs J. Stone and Company (India) Pvt. Ltd.
Delhi High Court · AIR 1981 Delhi 199 : (1981) 19 DLT 202 : (1981) 2 DRJ 102 : (1981) RLR 242
High Courts03 Feb 1981
Shafiq Ahmad and Others Vs Shah Jehan Begum
Delhi High Court · AIR 1981 Delhi 202 : (1981) 20 DLT 214 : (1981) RLR 363
High Courts03 Feb 1981
Manohar Singh Vs Ram Nath Chitkara and Another
Delhi High Court · AIR 1981 Delhi 129 : (1981) 20 DLT 153
High Courts03 Feb 1981Dismissed
R.K. Luthra Vs Balkishan Dass Ram Kishore Gupta and Another
Delhi High Court · (1981) 19 DLT 266
Delhi Rent Control Act, 1958 — Section 1(2), 14(1), 39
High Courts02 Feb 1981Allowed
Uttam Chand and another Vs Atma Ram and others
Delhi High Court · AIR 1981 Delhi 112
High Courts02 Feb 1981
Delhi Consumers'' Co-operative Wholesale Store Ltd. Vs Commissioner of Sales Tax, Delhi
Delhi High Court · (1981) ILR Delhi 351 : (1981) 47 STC 443
High Courts02 Feb 1981
Commissioner, Sales Tax, New Delhi Vs Sita Ram Joginder Kumar
Delhi High Court · (1982) 49 STC 145
High Courts02 Feb 1981
Truck Operators'' Union Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1981) ILR Delhi 636 : (1981) 132 ITR 62 : (1981) 6 TAXMAN 225
High Courts02 Feb 1981
R.L. Narang Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1982) 136 ITR 108 : (1981) 6 TAXMAN 61
High Courts02 Feb 1981
Additional Commissioner of Income Tax, Delhi-I Vs Kalsi Tyre (P.) Ltd.
Delhi High Court · (1981) 131 ITR 636 : (1981) 6 TAXMAN 81
High Courts01 Feb 1981
Kundan Lal and Another Vs Hari Ram and Others
Delhi High Court · AIR 1981 Delhi 144 : (1981) 19 DLT 293 : (1981) ILR Delhi 619 : (1981) RLR 290