High Courts16 Feb 1981
O.P. Malhotra Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1981) 2 ILR Delhi 215 : (1981) 129 ITR 379 : (1981) 7 TAXMAN 98
COURT ARCHIVE
Delhi High Court judgments, 1981
494 judgments · page 22 of 25
High Courts16 Feb 1981
Raj Bahadur and Others Vs Sushila Devi Nigam and Others
Delhi High Court · (1981) 19 DLT 407 : (1981) 2 DRJ 138
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts13 Feb 1981
Pesticides India, Proprietors of Mewar Oil and General Mills Limited Vs State Chemicals and Pharmaceuticals Corporation of India Limited and others
Delhi High Court · AIR 1982 Delhi 73 : (1983) 54 CompCas 147 : (1981) 1 ILR Delhi 864
Arbitration Act, 1940 — Section 20, 41Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts13 Feb 1981
Malkhan Singh Vs Union of India and others
Delhi High Court · (1981) ILR Delhi 568 : (1981) LabIC 1633 : (1981) 2 LLJ 174
High Courts13 Feb 1981
Lt. Col. K.C. Sud, New Delhi Vs S.C. Gudimani, New Delhi
Delhi High Court · (1982) CriLJ 2779 : (1981) 20 DLT 302 : (1981) ILR Delhi 680
High Courts12 Feb 1981
Snam Progetti S.P.A. Vs Additional Commissioner of Income Tax, New Delhi-II and others
Delhi High Court · (1982) 10 TAXMAN 86
High Courts12 Feb 1981
Commissioner of Income Tax, New Delhi Vs Delhi Cloth and General Mills Co. Ltd.
Delhi High Court · (1981) 131 ITR 641 : (1981) 6 TAXMAN 53
High Courts12 Feb 1981
SNAM PROGETTI S.P.A. Vs ADDITIONAL COMMISSIONER OF Income Tax, NEW DELHI-II, AND OTHERS.
Delhi High Court · (1981) 132 ITR 70
High Courts11 Feb 1981
Precision Instrument Manufacturing Co. Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1981) 22 CTR 147 : (1982) 137 ITR 5 : (1981) 6 TAXMAN 52
High Courts10 Feb 1981
Commissioner of Income Tax, Delhi Vs Hindustan General Industries Ltd.
Delhi High Court · (1981) 23 CTR 73 : (1982) 137 ITR 851
High Courts10 Feb 1981
The Commissioner of Income Tax, New Delhi Vs Hindustan General Industries Ltd.
Delhi High Court · (1981) ILR Delhi 763
High Courts10 Feb 1981
Vardesh Chander Channa Vs Prem Nath and Others
Delhi High Court · (1981) 19 DLT 346
Civil Procedure Code, 1908 (CPC) — Section 103Delhi Rent Control Act, 1958 — Section 14(1)
High Courts10 Feb 1981
Gurbachan Singh Vs Raj Paul
Delhi High Court · (1981) 19 DLT 258 : (1981) 2 DRJ 109
High Courts09 Feb 1981
The New India Assurance Co. Ltd. Vs Union of India and Others
Delhi High Court · AIR 1981 Delhi 135 : (1981) 20 DLT 68 : (1981) 1 ILR Delhi 589 : (1981) RLR 207
High Courts09 Feb 1981
J.R. Anand Vs Delhi Transport Corporation
Delhi High Court · (1981) ILR Delhi 877 : (1981) LabIC 1286
High Courts06 Feb 1981
Satish Chandra Khandelwal Vs Union of India and Others
Delhi High Court · AIR 1983 Delhi 1 : (1981) ILR Delhi 917
High Courts06 Feb 1981
Gurdit Singh Bajaj Vs Ramesh Chander
Delhi High Court · AIR 1981 Delhi 217 : (1981) 19 DLT 178 : (1981) 2 DRJ 98 : (1981) RLR 247
Delhi Rent Control Act, 1958 — Section 39