High Courts25 Feb 1981
The Additional Commissioner of Income Tax Vs Bhagwat Swarup Charanjit Singh
Delhi High Court · (1981) ILR Delhi 1080 : (1982) 13 ITR 133
COURT ARCHIVE
Delhi High Court judgments, 1981
494 judgments · page 21 of 25
High Courts25 Feb 1981
Additional Commissioner of Surtax, Delhi-II Vs Food Specialities Ltd.
Delhi High Court · (1981) 23 CTR 65 : (1981) 129 ITR 731
High Courts25 Feb 1981
Addl Commissioner of Income Tax, Delhi Vs Bhagat Swarup Charanjit Singh and Co.
Delhi High Court · (1981) 23 CTR 69 : (1982) 133 ITR 13 : (1981) 7 TAXMAN 209
High Courts24 Feb 1981
Ram Chander Amar and Another Vs Union of India
Delhi High Court · (1981) 19 DLT 302 : (1981) ILR Delhi 449
High Courts24 Feb 1981
Premnath Motors (P.) Ltd. Vs Bahadur Chand Dhawan and Others
Delhi High Court · AIR 1981 Delhi 215 : (1981) 19 DLT 344
High Courts24 Feb 1981
Pilkhani Distillery and Chemical Works, Pilkhani (N. Rly.) Vs Lt. Governor etc.
Delhi High Court · (1982) ILR Delhi 868
High Courts23 Feb 1981
Jain Shudh Vanaspau Ltd. Vs Union of India and Others
Delhi High Court · (1981) ILR Delhi 371
High Courts23 Feb 1981
Delhi Cloth and General Mills Co. Ltd. Vs Commissioner of Sales Tax, Vikas Bhawan, New Delhi
Delhi High Court · (1981) 48 STC 351
High Courts20 Feb 1981
Delhi Development Authority Vs H.S. Kalra and Another
Delhi High Court · (1981) CriLJ 666 : (1981) 20 DLT 124 : (1981) ILR Delhi 563 : (1981) RLR 535
Delhi Development Act, 1957 — Section 14
High Courts20 Feb 1981
Sushil Prasad Vs Vinod Motors (Pr.) Ltd.
Delhi High Court · (1984) 55 CompCas 52 : (1981) 20 DLT 85
High Courts20 Feb 1981
P.N. Sikand Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1981) 131 ITR 9
High Courts20 Feb 1981
Ram Parkash Saroj Vs Mohinder Singh
Delhi High Court · (1981) 19 DLT 393 : (1981) 2 DRJ 113 : (1981) ILR Delhi 671
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts19 Feb 1981
Punjab National Bank Finance Limited Vs Shital Prasad Jain and Others
Delhi High Court · AIR 1982 Delhi 125 : (1983) 54 CompCas 66 : (1981) 19 DLT 368
High Courts19 Feb 1981
Jai Raj Vs The State and Another
Delhi High Court · (1981) 19 DLT 398 : (1981) RLR 572
High Courts19 Feb 1981
Vardesh Chander Chanana Vs Prem Nath and Others
Delhi High Court · (1981) ILR Delhi 164
Civil Procedure Code, 1908 (CPC) — Section 103Delhi Rent Control Act, 1958 — Section 15(1)
High Courts18 Feb 1981
Vivek Kumar Vs Pearl Cycle Industries Ltd.
Delhi High Court · (1983) 54 CompCas 77 : (1981) ILR Delhi 665
High Courts18 Feb 1981
South Asia Industries (P.) Ltd. Vs Commissioner of Income Tax, Delhi (Central)
Delhi High Court · (1981) ILR Delhi 196 : (1981) 6 TAXMAN 150
High Courts18 Feb 1981
South Asia Industries (P) Ltd. Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · (1981) 132 ITR 144
High Courts17 Feb 1981
Sham Narain and another Vs Income Tax Officer, District VIII, Ward F(1), New Delhi and others
Delhi High Court · (1981) 131 ITR 105 : (1981) 7 TAXMAN 198
High Courts17 Feb 1981
Volga Restaurant Vs Commissioner of Income Tax (Central), New Delhi
Delhi High Court · (1981) 132 ITR 483 : (1981) 7 TAXMAN 210