COURT ARCHIVE
Delhi High Court judgments, 1981
494 judgments · page 20 of 25
Commissioner of Income Tax, Delhi-I Vs Prem Narain Aggarwal
Delhi High Court · (1982) 136 ITR 407
Sulakhana Malhan and Others Vs Shashi Kapoor and Another
Delhi High Court · (1981) 2 DRJ 232
Chatar Sain Goel Vs Puran Singh
Delhi High Court · AIR 1981 Delhi 239 : (1981) 20 DLT 25 : (1981) 2 DRJ 145 : (1981) ILR Delhi 557 : (1981) RLR 299
Leela Separators Pvt. Ltd. Vs Secretary (Labour), Delhi Administration and Others
Delhi High Court · (1981) 43 FLR 170 : (1981) ILR Delhi 24 : (1981) LabIC 1173
Brahma Kumari Vs Sarwan Singh and Babu Singh
Delhi High Court · (1981) 19 DLT 53 : (1981) 2 DRJ 117 : (1981) RLR 486
Vijay Kumar Vs Jullundur Body Builders and others
Delhi High Court · AIR 1981 Delhi 126 : (1983) 54 CompCas 125 : (1981) ILR Delhi 516
Commissioner of Income Tax Delhi-II Vs Hindustan Times Ltd.
Delhi High Court · (1983) 144 ITR 670
C. Jairam Pvt. Ltd. Vs Commissioner of Sales Tax, New Delhi
Delhi High Court · (1981) 03 DEL CK 0018
Jugal Kishore Sharma Vs Union of India and Others
Delhi High Court · (1981) ILR Delhi 345
The Delhi Cloth and General Mills Co. Ltd. and Another Vs Dharam Singh
Delhi High Court · AIR 1981 Delhi 157 : (1981) 19 DLT 376 : (1981) RLR 226
Bramha Kumari Vs Sarwan Singh and Another
Delhi High Court · (1981) ILR Delhi 833
S. Malgaonkar and Others Vs Jagmohan
Delhi High Court · (1981) 20 DLT 5 : (1981) ILR Delhi 853
Lakshmi Commercial Bank Ltd. Vs Hira Lall and Son and others
Delhi High Court · (1983) 54 CompCas 313
Gulraj Singh Vs New Delhi Municipal Committee
Delhi High Court · (1981) RLR 361
Amrit Lal Berry Vs Union of India and Others
Delhi High Court · (1982) 3 DRJ 54 : (1981) ILR Delhi 153 : (1981) LabIC 1534 : (1982) 1 SLJ 180
Commissioner of Sales Tax, Delhi and another Vs R.S. Atma Ram Suri and Son
Delhi High Court · (1981) 20 DLT 61(2) : (1981) 48 STC 387
D.C. Anand and Sons Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1981) 131 ITR 77
D.C. Anand and Sons Vs Commissioner of Income Tax
Delhi High Court · (1982) 8 TAXMAN 86
Food Corporation of India, New Delhi Vs M/s. Mehta Plastic Industries, Ahmedabad
Delhi High Court · AIR 1982 Delhi 160