High Courts24 Mar 1981
Baldev Raj Vs Savitri Bai
Delhi High Court · (1981) 19 DLT 417 : (1981) RLR 367
COURT ARCHIVE
Delhi High Court judgments, 1981
494 judgments · page 18 of 25
High Courts24 Mar 1981
LEGAL REPRESENTATIVES OF THE ESTATE OF LATE R. DALMIA Vs COMMISSIONER OF INCOME TAX.
Delhi High Court · (1981) 24 CTR 16
High Courts24 Mar 1981
R DALMIA (DECD.) (THROUGH EXECUtorS AND L. RS.) Vs COMMISSIONER OF Income Tax, NEW DELHI.
Delhi High Court · (1982) 24 CTR 16 : (1982) 133 ITR 169
High Courts24 Mar 1981
Abhay Kumar Yadav Vs K. Srinivasan and Others
Delhi High Court · AIR 1981 Delhi 381 : (1981) ILR Delhi 661 : (1981) RLR 354
High Courts24 Mar 1981
Amal Mal Sindhi Vs Ram Parkash
Delhi High Court · (1981) 20 DLT 22 : (1981) 2 DRJ 153 : (1982) 1 ILR Delhi 861 : (1982) ILR Delhi 861
High Courts24 Mar 1981
Legal Representatives of the Estate of Late R. Dalmia Vs Commissioner of Income Tax
Delhi High Court · (1981) 24 CTR 16
High Courts24 Mar 1981
R. Dalmia (Decd.) (Through Executors and L. Rs.) Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1982) 137 ITR 169
High Courts23 Mar 1981
Ram Kali Devi and Others Vs Ramesh Chander and Others
Delhi High Court · AIR 1982 Delhi 14 : (1981) 20 DLT 40 : (1981) RLR 330
High Courts23 Mar 1981
Commissioner of Income Tax, Delhi (Central) Vs Dalmia Cement (Bharat) Ltd.
Delhi High Court · (1982) 137 ITR 681
High Courts23 Mar 1981Dismissed
Brij Lal Vs Ram Pratap
Delhi High Court · AIR 1982 Delhi 149
Civil Procedure Code, 1908 (CPC) — Section 100, 103
High Courts21 Mar 1981
Addl. Commissioner of Income Tax, Delhi-II Vs R.D. Ram Nath and Co.
Delhi High Court · (1982) 28 CTR 110 : (1983) 141 ITR 897
High Courts21 Mar 1981
Rajeshwar Pershad Vs Commissioner of Income Tax (Central), New Delhi
Delhi High Court · (1982) 138 ITR 771
High Courts20 Mar 1981
Commissioner of Income Tax, Delhi Vs Nav Bharat Nirman (P.) Ltd.
Delhi High Court · (1983) 141 ITR 723
High Courts20 Mar 1981
Parvin Sarin Vs Manbir Singh, Balwant Kaur and Ravinder Sarin
Delhi High Court · (1981) 20 DLT 61 : (1981) RLR 468
Delhi Rent Control Act, 1958 — Section 14(1), 39
High Courts20 Mar 1981Dismissed
Subhash Chandra Jain Vs Feroze Khan and others
Delhi High Court · AIR 1982 Delhi 114
Contract Act, 1872 — Section 202
High Courts17 Mar 1981
V.N. Sood Vs Gurbachan Singh
Delhi High Court · (1981) 20 DLT 75
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(7)Delhi Rent Control Act, 1958 — Section 25B
High Courts17 Mar 1981
U.N. Sood Vs Gurbachan Singh
Delhi High Court · (1981) 2 DRJ 148
Delhi Rent Control Act, 1958 — Section 14(1)